High Courts23 Feb 2011
Santosh Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0111
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 199 of 231
High Courts23 Feb 2011
Sanjai Singh @ Jitendra Singh @ Monu Vs State of U.P.
Allahabad High Court · (2011) 02 AHC CK 0089
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 16, 20, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 98Juvenile Justice Act, 1986 — Section 2
High Courts23 Feb 2011Dismissed
Pradeep Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0087
High Courts23 Feb 2011Dismissed
Mumtaz Ali and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0086
Forest Act, 1927 — Section 11(2), 20, 4Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 131A, 132
High Courts23 Feb 2011Allowed
Smt. Mamta Mishra Vs Virendra Kumar Sharma and Another
Allahabad High Court · (2011) 02 AHC CK 0081
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6A
High Courts23 Feb 2011
Shahzad Zafar Ali Vs Bharat Petroleum Corporation Ltd.
Allahabad High Court · (2011) 02 AHC CK 0076
High Courts23 Feb 2011Dismissed
Shiv Kumar Dwivedi Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 306
Constitution of India, 1950 — Article 16(1), 226Penal Code, 1860 (IPC) — Section 304, 323, 324, 325, 34
High Courts23 Feb 2011Dismissed
Ramlaut and Another Vs Upper Commisisoner, Basti Division, Basti and Others
Allahabad High Court · (2011) 02 AHC CK 0072
High Courts23 Feb 2011Dismissed
Anand Tiwari and Another Vs Bar council of U.P. and Another
Allahabad High Court · (2011) 5 ADJ 427
Advocates Act, 1961 — Section 31(1), 35, 35(1), 35(3), 9Bar Councils Act, 1926 — Section 1(1), 12(2)Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts23 Feb 2011
Smt. Asha Bhasin and Others Vs Kanpur Development Authority and Another
Allahabad High Court · (2011) 3 ADJ 485 : (2012) 1 AWC 334 : (2011) 2 UPLBEC 1082
High Courts23 Feb 2011Allowed
Subahsh Tiwari Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 455 : (2011) 5 AWC 4722
Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts22 Feb 2011Dismissed
Sapana Mishra Vs Smt. Rani Devi and Others
Allahabad High Court · (2011) 3 AWC 2678
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts22 Feb 2011Allowed
Har Narain Singh Chauhan Vs District Legal Services Authority/Lok Adalat and Others
Allahabad High Court · (2011) 8 ADJ 349 : (2011) 5 AWC 5294
Legal Services Authorities Act, 1987 — Section 20(1), 20(5)
High Courts22 Feb 2011
Janki Devi Vs State of U.P. and Others
Allahabad High Court · (2011) 5 AWC 5179 : (2011) 113 RD 642
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176, 229B
High Courts22 Feb 2011Allowed
Hiramani Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 669
High Courts22 Feb 2011
U.P.S.R.T.C. Vs Omwati and Others
Allahabad High Court · (2011) 3 AWC 2680
Motor Vehicles Act, 1988 — Section 173
High Courts22 Feb 2011Allowed
Abdul Kuddus Khan Vs State of U.P. and Others
Allahabad High Court · (2011) 129 FLR 598
Constitution of India, 1950 — Article 12, 21, 226
High Courts22 Feb 2011Allowed
Smt. Vandana Gangwar Vs State of U.P. and Others
Allahabad High Court · (2011) 6 ADJ 404 : (2011) 4 AWC 4333 : (2011) 129 FLR 750 : (2011) LLR 750 : (2011) 2 UPLBEC 1299
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 33D
High Courts22 Feb 2011
New India Assurance Co. Ltd. Vs Suneeta and Others
Allahabad High Court · (2011) 3 AWC 2679
Motor Vehicles Act, 1988 — Section 173
High Courts22 Feb 2011Allowed
Bhaiya Lal and Another Vs Heera Lal and Another
Allahabad High Court · (2011) 02 AHC CK 0349
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1