High Courts23 Feb 2011Dismissed
Pushpendra Kumar Sharma Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0348
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 198 of 231
High Courts23 Feb 2011Disposed Of
Ram Lakhan Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0336
High Courts23 Feb 2011Allowed
Mrs. Kanak Singh Vs Additional District Judge
Allahabad High Court · (2011) 02 AHC CK 0316
High Courts23 Feb 2011Dismissed
Abdul Raheem Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0311
High Courts23 Feb 2011Disposed Of
Anil Kuamr Mishra Vs The State of U.P.
Allahabad High Court · (2011) 02 AHC CK 0305
High Courts23 Feb 2011Dismissed
Saqir Hussain Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0304
High Courts23 Feb 2011Dismissed
Const. 571 (C.P.) Nagendra Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0288
High Courts23 Feb 2011Dismissed
Krishna Kumar Singh Vs District Judge and Another
Allahabad High Court · (2011) 3 ADJ 673 : (2012) 1 AWC 311
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 21
High Courts23 Feb 2011Disposed Of
Rajendra Rai and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 02 AHC CK 0253
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 427, 429, 436
High Courts23 Feb 2011Allowed
Jai Prakash Rai Vs State of U.P.Through Secretary, Food and Civil Supplies, U.P., Lucknow and others
Allahabad High Court · (2011) 8 RCR(Civil) 267
High Courts23 Feb 2011Dismissed
Suresh Kumar Pal Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0153
High Courts23 Feb 2011Dismissed
Const. No. 123 (C.P.) Sunil Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0152
High Courts23 Feb 2011Dismissed
Const309/1161 Cp Uday Veer Singh Vs State Of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0150
High Courts23 Feb 2011Dismissed
Dinesh Singh Vs State of U.P.
Allahabad High Court · (2011) 02 AHC CK 0149
High Courts23 Feb 2011Dismissed
Ankita Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0146
Constitution of India, 1950 — Article 226
High Courts23 Feb 2011Dismissed
Yogendra Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0141
High Courts23 Feb 2011Dismissed
Pancham Lal and Another Vs Addl. District Judge and Others
Allahabad High Court · (2011) 02 AHC CK 0129
High Courts23 Feb 2011Dismissed
Jagpal Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0124
High Courts23 Feb 2011Dismissed
Ramhit @ Hittu Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ADJ 297 : (2011) 8 RCR(Criminal) 2084
Criminal Procedure Code, 1973 (CrPC) — Section 300Evidence Act, 1872 — Section 34, 40, 41, 42, 43
High Courts23 Feb 2011Dismissed
Nanhu Prasad Yadav Vs District Magistrate Gonda and Others
Allahabad High Court · (2011) 02 AHC CK 0119
Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226