High Courts25 Feb 2011Allowed
Mohammad Aaved Vs State of U.P.& Ors.
Allahabad High Court · (2011) 02 AHC CK 0234
Criminal Procedure Code, 1973 (CrPC) — Section 457
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 196 of 231
High Courts25 Feb 2011Disposed Of
Shukdeo Prasad Tripathi, Mahavidyalaya Bhatahi Khurd, Kushinagar through its Principal and another Vs State of U.P.through its Secretary (Higher Education) Civil Secretariat, Lucknow and others
Allahabad High Court · (2011) 02 AHC CK 0221
High Courts25 Feb 2011Disposed Of
Arun Kumar Uniyal Vs Central Administrative- Tribunal & others
Allahabad High Court · (2011) 02 AHC CK 0202
High Courts25 Feb 2011Allowed
Nand Kishor Vs D.D.C. and Others
Allahabad High Court · (2011) 02 AHC CK 0132
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts25 Feb 2011
Kaloo Ram and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 02 AHC CK 0107
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)
High Courts25 Feb 2011Allowed
Subhadra Pathak Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ADJ 692 : (2011) 3 AWC 210(1) : (2011) 2 Crimes 446 : (2011) 8 RCR(Criminal) 379
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12
High Courts25 Feb 2011Dismissed
Shanti Devi Vs State of U.P.
Allahabad High Court · (2011) 3 ADJ 375 : (2011) 8 RCR(Criminal) 2236
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 193, 200, 202, 202(2)
High Courts25 Feb 2011
Sukhdeo Prasad Tripathi Mahavidyalaya and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · (2011) 3 AWC 2991
High Courts25 Feb 2011Allowed
Ram Vilash Chauhan and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 884 : (2011) 2 Crimes 782
Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 204Penal Code, 1860 (IPC) — Section 219, 342
High Courts25 Feb 2011Dismissed
Mohammad Salim Siddiqui Vs State of U.P. and Others
Allahabad High Court · (2011) 130 FLR 19
Penal Code, 1860 (IPC) — Section 147, 279, 304A, 304B, 336
High Courts25 Feb 2011Dismissed
Mohd. Salim Siddiqui Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 260
Penal Code, 1860 (IPC) — Section 147, 279, 304A, 304B, 336
High Courts24 Feb 2011Dismissed
Devendra Nayak and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 131 FLR 413
Constitution of India, 1950 — Article 309Industrial Disputes Act, 1947 — Section 33, 33(1)(a)
High Courts24 Feb 2011Dismissed
Gufran Ahmad Vs State of U.P.
Allahabad High Court · (2011) 2 ACR 1623 : (2011) 8 RCR(Criminal) 2062
Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts24 Feb 2011Dismissed
Naresh Kumar Solanki and Another Vs I.O.C. Ltd. and Others
Allahabad High Court · (2011) 3 ADJ 359
High Courts24 Feb 2011Dismissed
Union of India (UOI) Vs CAT and Others
Allahabad High Court · (2011) 3 ADJ 633
Administrative Tribunals Act, 1985 — Section 20(2), 21(1)
High Courts24 Feb 2011Dismissed
S.K. Mathur and Others Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 3 ADJ 829
Constitution of India, 1950 — Article 12, 16
High Courts24 Feb 2011Dismissed
Tata Chemicals Limited, Babrala, Distt. Badaun Vs Assistant Commissioner (Assessment) Trade Tax, Badaun and Another
Allahabad High Court · (2011) 02 AHC CK 0341
Uttar Pradesh Sales Tax Act, 1948 — Section 21Uttar Pradesh Trade Tax Act, 1948 — Section 21(2), 22
High Courts24 Feb 2011Allowed
Hardwari Lal Vs State of U.P. thr. Sec. Sugar Industries and Another
Allahabad High Court · (2011) 02 AHC CK 0335
Constitution of India, 1950 — Article 21, 226
High Courts24 Feb 2011Dismissed
Smt. Shankuntala Vs B.R.
Allahabad High Court · (2011) 02 AHC CK 0320
High Courts24 Feb 2011Allowed
Ratan Singh Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 332