Forest Act, 1927 — Section 11(2), 20, 4, 6Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 131, 132, 133A, 229Forest Act, 1927 — Section 11(2), 20, 4, 6

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High Courts24 Feb 2011Dismissed

Prof. Shiv Shankar Verma Vs The State of U.P. and Others

Allahabad High Court · (2011) 3 ADJ 610

Constitution of India, 1950 — Article 226, 229(1), 320(3), 367(1)General Clauses Act, 1897 — Section 16Prevention of Corruption Act, 1988 — Section 13(1), 2(18), 21, 31, 7

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High Courts24 Feb 2011Dismissed

Committee of Management and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 02 AHC CK 0106

Uttar Pradesh Intermediate Education Act, 1921 — Section 16A

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High Courts24 Feb 2011

Swami Nath Vs Iind A.D.J.

Allahabad High Court · (2011) 4 ADJ 28 : (2011) 3 AWC 2987 : (2011) 112 RD 767

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6E, Order 8 Rule 6G

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High Courts24 Feb 2011Dismissed

Balbhadra Pal Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 02 AHC CK 0100

Constitution of India, 1950 — Article 226

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High Courts24 Feb 2011Dismissed

Dr. Smt. Meera Tripathi Vs State of U.P. and Others

Allahabad High Court · (2011) 3 ADJ 764 : (2012) 1 AWC 370

Constitution of India, 1950 — Article 14, 16Uttar Pradesh Educational (General Education Cadre) Service Rules, 1992 — Rule 3, 4(1), 5Uttar Pradesh Public Service Commission (Posts outside the Purview of Public Service Commission), Eligibility List for Promotion Rules, 1986 — Rule 2

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High Courts24 Feb 2011Dismissed

Nirmal Chand Srivastava Vs Labour Court and Others

Allahabad High Court · (2011) 4 ADJ 43 : (2011) 4 AWC 3551 : (2011) 129 FLR 370 : (2012) 1 LLJ 533

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High Courts24 Feb 2011Dismissed

Khushi Lal and Another Vs Food Corporation of India and Others

Allahabad High Court · (2011) 3 ADJ 848 : (2011) 129 FLR 367 : (2011) 3 UPLBEC 2065

Food Corporation of India Staff Regulations, 1971 — Regulation 22A

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High Courts24 Feb 2011Dismissed

Union of India (UOI) and Others Vs Ram Surat and Others

Allahabad High Court · (2011) 3 AWC 3168

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High Courts24 Feb 2011Allowed

Commissioner of Trade Tax Vs Chakrawati Construction Co.

Allahabad High Court · (2012) 47 VST 428

Uttar Pradesh Trade Tax Act, 1948 — Section 11

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High Courts24 Feb 2011Allowed

Nagar Palika, Mawana Vs Labour Court

Allahabad High Court · (2012) 133 FLR 825 : (2012) LLR 798

Industrial Disputes Act, 1947 — Section 33C(2)

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High Courts23 Feb 2011Allowed

Jogendra Singh and Another Vs Upper District Judge, Court No. 4 and Another

Allahabad High Court · (2011) 3 ADJ 438 : (2011) 4 AWC 3787

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 34(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 22D, 22E

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High Courts23 Feb 2011Allowed

Committee of Management, Shri Shanker Parwati Hanuman Ji Mandir Samiti and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 3 ADJ 573 : (2012) 1 AWC 317

Societies Registration Act, 1860 — Section 3, 3(1), 3(B)

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