High Courts29 Sept 2010
H.R. Abhai Kumar Vs State of U.P. and Others
Allahabad High Court · (2012) 53 VST 467
Uttar Pradesh Trade Tax Act, 1948 — Section 30
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 54 of 217
High Courts29 Sept 2010Dismissed
Ghanshyam Meena Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 128 FLR 34 : (2011) 1 UPLBEC 812
Railway Protection Force Rules, 1987 — Rule 78
High Courts29 Sept 2010
C/M Jagannath Singh Sanskrit Vidyapith and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0045
High Courts29 Sept 2010Allowed
Jagdamba Prasad Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 2 AWC 1516
Land Acquisition Act, 1894 — Section 18Penal Code, 1860 (IPC) — Section 120B, 218, 419, 420, 467
High Courts29 Sept 2010Dismissed
Dr. Ram Chandra Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 159 : (2011) 2 AWC 1112 : (2011) 128 FLR 390 : (2011) 1 UPLBEC 538
High Courts28 Sept 2010
Kailash Chandra Maurya Vs State of U.P. and Others
Allahabad High Court · (2011) 2 AWC 1104 : (2011) 1 UPLBEC 807
Banking Regulation Act, 1949 — Section 11(1)
High Courts28 Sept 2010Dismissed
Sanjay Jalan Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0579
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 202, 202(1)Evidence Act, 1872 — Section 27
High Courts28 Sept 2010
Rajendra Singh Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0557
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 506
High Courts28 Sept 2010Disposed Of
Prasoon Gupta and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 930 : (2011) 7 RCR(Criminal) 790
Criminal Procedure Code, 1973 (CrPC) — Section 221, 222(1), 482Penal Code, 1860 (IPC) — Section 302, 304, 306, 328, 34
High Courts28 Sept 2010Dismissed
State of U.P. Vs Shakil Thakur and Others
Allahabad High Court · (2011) 3 ACR 2618
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Penal Code, 1860 (IPC) — Section 147, 201, 302, 323
High Courts28 Sept 2010
Kumari Seema Vs State of U.P. and Others
Allahabad High Court · (2011) 2 AWC 1569 : (2011) 1 UPLBEC 762
Constitution of India, 1950 — Article 14
High Courts28 Sept 2010Dismissed
Dr. Manoj Kumar Pandey Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0476
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 202, 202(1)Evidence Act, 1872 — Section 27
High Courts28 Sept 2010Disposed Of
Bhupendra Singh Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0474
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts28 Sept 2010Disposed Off
Sudhir Kumar @ David Sharma and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0418
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 384, 385, 386, 506
High Courts28 Sept 2010Disposed Off
Arsi Mirza Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0412
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 120B, 406, 407, 420, 468
High Courts28 Sept 2010Disposed Off
Adil @ Tinku and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0411
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 384, 387, 506
High Courts28 Sept 2010Disposed Off
Rajendra Singh and Another Vs State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0410
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 504, 506
High Courts28 Sept 2010Dismissed
Vidya Devi Vs Anita and Others
Allahabad High Court · (2010) 09 AHC CK 0362
High Courts28 Sept 2010Dismissed
Jai Ram Vs State of U.P. and others
Allahabad High Court · (2010) 09 AHC CK 0346
High Courts28 Sept 2010Dismissed
Shekhar Bahuguna Vs Suresh Chandra Kapoor
Allahabad High Court · (2010) 09 AHC CK 0343
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4), 30(1)