High Courts27 Sept 2010Dismissed
Smt Kavita Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0482
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 202, 202(1)Evidence Act, 1872 — Section 27
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 56 of 217
High Courts27 Sept 2010
Laxmi Narayan @ Guddu Rajbhar and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0477
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 323, 498(A)
High Courts27 Sept 2010Dismissed
Kallo Vs D.J. Gonda
Allahabad High Court · (2010) 09 AHC CK 0464
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115, 145, 148, 151Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts27 Sept 2010Dismissed
Yadunath Singh and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2010) 09 AHC CK 0455
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 48, 9A(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 210
High Courts27 Sept 2010Disposed Of
Rajendra Kumar Singhal Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0453
Land Acquisition Act, 1894 — Section 48
High Courts27 Sept 2010Disposed Of
Jai Prakash Agrawal Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0436
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts27 Sept 2010Disposed Off
Shiv Prasad Vs State
Allahabad High Court · (2010) 09 AHC CK 0422
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 379, 427Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts27 Sept 2010Disposed Off
Gaya Prasad Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0421
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304, 323, 325
High Courts27 Sept 2010Disposed Of
Dwarika Bhushan Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0416
High Courts27 Sept 2010Dismissed
Ranjana Prakash & others Vs Neeti Talreja and others
Allahabad High Court · (2010) 09 AHC CK 0363
High Courts27 Sept 2010Dismissed
Hari Kishun and another Vs Deputy Director of Consolidation, Deoria and others
Allahabad High Court · (2010) 09 AHC CK 0347
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts27 Sept 2010Disposed Of
Gautam and others Vs Dy.Director of Consolidation, Azamgarh and others
Allahabad High Court · (2010) 09 AHC CK 0345
High Courts27 Sept 2010Disposed Of
Mohd. Aamir and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0303
High Courts27 Sept 2010Dismissed
Ganesh Polytex Ltd. Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 264 ELT 35
Central Excises and Salt Act, 1944 — Section 11A, 37B
High Courts27 Sept 2010
Anwar Ali Vs Mohd Rafat
Allahabad High Court · (2010) 09 AHC CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts27 Sept 2010
Prakash Chand Saxena Vs State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0221
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482
High Courts27 Sept 2010
Chandra Pal @ Chandra Bhan Singh Vs State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0219
Criminal Procedure Code, 1973 (CrPC) — Section 161, 34Penal Code, 1860 (IPC) — Section 302, 34, 452
High Courts27 Sept 2010
Nadeem and Others Vs State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0218
Penal Code, 1860 (IPC) — Section 147, 149, 302, 323
High Courts27 Sept 2010
Bhagwandas Gupta and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0213
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 406
High Courts27 Sept 2010
Ramesh Chandra and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 323, 406, 504, 506