High Courts28 Sept 2010Disposed Of
J.P. Singh Development Officer, Life Insurance Corp. of India Vs Life Insurance Corporation of India Thru Chairman & 6 Ors
Allahabad High Court · (2010) 09 AHC CK 0304
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 55 of 217
High Courts28 Sept 2010Dismissed
State of U.P. and Another Vs Kamla Rani and Others
Allahabad High Court · (2010) 09 AHC CK 0285
Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(g)
High Courts28 Sept 2010
Vikas Rana Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0223
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts28 Sept 2010
Nirmal Singh Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0204
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 406
High Courts28 Sept 2010
Ram Singh Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts28 Sept 2010
Amrish Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts28 Sept 2010
Zamil Bharti and Others Vs C.J.M. and Another
Allahabad High Court · (2010) 09 AHC CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482
High Courts28 Sept 2010Dismissed
Indu Singh Vs State of U.P. and Another
Allahabad High Court · (2011) 6 ADJ 753 : (2011) 4 BC 586 : (2011) 4 CivCC 232
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Sept 2010
Hasmuddin and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 61 ACR 2450
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366, 376Prohibition of Child Marriage Act, 2006 — Section 4, 5
High Courts28 Sept 2010
Nathu Singh Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 468, 471
High Courts28 Sept 2010Dismissed
S.K. and Associates and Another Vs Indian Farmer and Fertilizers Cooperative Ltd. and Another
Allahabad High Court · (2011) 1 ADJ 349
Arbitration Act, 1940 — Section 8, 8(1)Arbitration and Conciliation Act, 1996 — Section 11(6), 14, 5Constitution of India, 1950 — Article 227
High Courts28 Sept 2010
Hridesh Kumar Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Essential Commodities Act, 1955 — Section 3, 7
High Courts27 Sept 2010
Pramod Kumar and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1382
Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts27 Sept 2010
S.K. Jain Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0580
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Sept 2010
Virendra Kumar and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0578
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482
High Courts27 Sept 2010
Nawab Motors Vs Metal Fab Industries (P.) Ltd.
Allahabad High Court · (2011) 1 AWC 936 : (2011) 2 CivCC 657 : (2011) 112 RD 192
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 9 Rule 3, Order 9 Rule 4, 151Limitation Act, 1963 — Section 5
High Courts27 Sept 2010Dismissed
Devaki Nandan Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0541
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 202, 202(1)Evidence Act, 1872 — Section 27
High Courts27 Sept 2010Allowed
Prem Nath Mahrotra Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 263
Contract Act, 1872 — Section 73Sales of Goods Act, 1930 — Section 64
High Courts27 Sept 2010Dismissed
Neelam Sharma Vs State of Uttar Pradesh and Others
Allahabad High Court · (2010) 09 AHC CK 0488
High Courts27 Sept 2010Dismissed
Nathoo Lal Vs State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0483
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 42, 50