High Courts29 Sept 2010Dismissed
Kalpana Sahai Vs Union of India and Others
Allahabad High Court · (2010) 09 AHC CK 0379
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 53 of 217
High Courts29 Sept 2010Allowed
P. Chatterjee Vs Central Bureau of Investigation
Allahabad High Court · (2010) 09 AHC CK 0377
High Courts29 Sept 2010Allowed
Akhilesh Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0341
Uttar Pradesh Intermediate Education Act, 1921 — Chapter 3, 2(2)
High Courts29 Sept 2010Disposed Of
Manish Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0310
Uttar Pradesh Intermediate Education Act, 1921 — Chapter 14
High Courts29 Sept 2010Dismissed
Balak Das Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0306
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100
High Courts29 Sept 2010Allowed
Bansal Global Finance Limited Vs Chief Controlling Revenue Authority and others
Allahabad High Court · (2010) 09 AHC CK 0275
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143
High Courts29 Sept 2010Allowed
Akhilesh Kumar Kulshrestha Vs University of Lucknow and others
Allahabad High Court · (2010) 09 AHC CK 0272
Uttar Pradesh State Universities Act, 1973 — Section 2(19), 31(3)(c), 68
High Courts29 Sept 2010Dismissed
Aavesh Ranjan Vs State of U.P. & Anr.
Allahabad High Court · (2010) 09 AHC CK 0266
Constitution of India, 1950 — Article 226
High Courts29 Sept 2010Dismissed
Ramchandra Vs State of U.P. & Ors
Allahabad High Court · (2010) 09 AHC CK 0256
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 10
High Courts29 Sept 2010
Brijpal Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0231
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 323, 392, 504, 506
High Courts29 Sept 2010
Neeraj Yadav Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0230
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts29 Sept 2010
Harpal Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0205
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 323, 325, 452, 504, 506
High Courts29 Sept 2010
Rakharani Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 406, 504, 506
High Courts29 Sept 2010
Illiyas and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 323, 452, 504, 506
High Courts29 Sept 2010
Lallan Prasad Vs Sri S.K. Verma, Secretary, Mines and Mineral and Others
Allahabad High Court · (2010) 09 AHC CK 0165
High Courts29 Sept 2010Dismissed
Radhey Shyam Vs Additional Commissioner (Judicial) Gorakhpur Division and Others
Allahabad High Court · (2011) 2 ADJ 548 : (2011) 112 RD 225
Evidence Act, 1872 — Section 44Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts29 Sept 2010
Hari Babu Kushwaha Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 380, 457
High Courts29 Sept 2010
Randhir @ Randhor and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 307, 323, 354, 395, 397
High Courts29 Sept 2010
Mahendra Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 916
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts29 Sept 2010Dismissed
Ravi Shankar Upadhyay Vs Chancellor, Sampurnanand Sanskrit Vishwavidyalaya and Another
Allahabad High Court · (2011) 2 AWC 1109 : (2011) 1 UPLBEC 800
Uttar Pradesh State Universities Act, 1973 — Section 68