High Courts01 Oct 2010Disposed Of
Abrak Ahmad Vs Assistant Narcotics Commissioner Through Union of India, Central Narcotics Bureau, Lucknow
Allahabad High Court · (2010) 10 AHC CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 309
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 51 of 217
High Courts01 Oct 2010
Shesh Narain Awasthi and Another Vs Chairperson Debts Recovery Appellate Tribunal and Others
Allahabad High Court · (2011) 2 ADJ 102 : (2011) 112 RD 696
Contract Act, 1872 — Section 129, 133Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 20
High Courts01 Oct 2010
Janmejay Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 2 AWC 1549
Uttar Pradesh Panchayat Raj (Registration of Electors) Rules, 1994 — Rule 21AUttar Pradesh Panchayat Raj (Registration of Electors) Supplementary Provisions Order, 1999 — Section 5Uttar Pradesh Panchayat Raj Act, 1947 — Section 9(10)
High Courts01 Oct 2010Allowed
Gajendra Singh Vs State of U.P.
Allahabad High Court · (2011) 2 ACR 1956
Penal Code, 1860 (IPC) — Section 323, 452, 504, 506
High Courts01 Oct 2010Dismissed
Santosh Kumar Singh Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1950
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)Penal Code, 1860 (IPC) — Section 323, 498A
High Courts01 Oct 2010
Dinesh Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0051
High Courts01 Oct 2010
C/M Chaudhary Mahaveer Prasad Mem. Maha. and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0050
High Courts01 Oct 2010Dismissed
Ash Bahadur Singh and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 2 AWC 1538
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 11A, 23, 27, 28
High Courts01 Oct 2010Dismissed
Mohar Singh (D.) through L.Rs. Vs Addl. Commissioner and Others
Allahabad High Court · (2010) 10 AHC CK 0007
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 11(2), 12, 13, 13(2)
High Courts01 Oct 2010Allowed
Raghvendra Kumar Mishra Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ACR 2860
Arms Act, 1959 — Section 17
High Courts30 Sept 2010Dismissed
Mahendra Kumar and Others Vs District Judge and Others
Allahabad High Court · (2011) 2 ADJ 803 : (2011) 2 AWC 1430 : (2011) 8 RCR(Civil) 2763 : (2011) 112 RD 193
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(2), 80, 80(1)
High Courts30 Sept 2010Dismissed
Arvinder Singh Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 912
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 420, 464, 467, 468, 471
High Courts30 Sept 2010
Pooran Lal and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0566
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 227, 228, 239Penal Code, 1860 (IPC) — Section 323, 420, 452, 504, 506
High Courts30 Sept 2010
Sri Kant and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0559
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 227, 228, 239, 245(2)Penal Code, 1860 (IPC) — Section 147, 323, 392, 504, 506
High Courts30 Sept 2010
Bhagwan Das and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0503
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 406, 420, 504, 506
High Courts30 Sept 2010Disposed Of
M.S. Rana Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 1 AWC 1064 : (2011) 3 LLJ 60
Bank of Baroda (Officers Service) Regulations, 1979 — Regulation 20(3)Bank of Baroda Officers Employees (Discipline and Appeal) Regulations, 1976 — Regulation 17, 4, 6, 6(10), 6(13)Constitution of India, 1950 — Article 226
High Courts30 Sept 2010Dismissed
Mohd.Afzalul Haque Vs Zahurul Islam
Allahabad High Court · (2010) 09 AHC CK 0383
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 3(g)(ii), 3(j)
High Courts30 Sept 2010
Laxmi Narayan and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 387, 504, 506
High Courts30 Sept 2010
Amir Bux @ Amir Ahmad Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 09 AHC CK 0151
High Courts30 Sept 2010
Smt. Naval Kishori and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Dowry Prohibition Act, 1961 — Section 3, 4Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 8