High Courts30 Sept 2010Dismissed
Sushil Kumar Tyagi Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 6220
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 52 of 217
High Courts30 Sept 2010
Subhash and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts30 Sept 2010
Vijay alias Talwar Vs State of U.P.
Allahabad High Court · (2011) 2 ACR 1348
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 325, 326, 504
High Courts30 Sept 2010
Mukktar Shah and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 323, 452, 504, 506
High Courts30 Sept 2010Allowed
State of U.P. Vs Addl. Commissioner, Kanpur Division and Another
Allahabad High Court · (2011) 2 AWC 1428
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 13, 5(3)
High Courts30 Sept 2010Dismissed
Rakesh Kumar Dayal Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 861
Constitution of India, 1950 — Article 14
High Courts29 Sept 2010Dismissed
Union of India (UOI) and Others Vs Vashist Rai (deceased) and Another
Allahabad High Court · (2011) 2 AWC 1566 : (2011) 1 UPLBEC 532
High Courts29 Sept 2010Dismissed
Lal Jee Vs State of U.P. and Others
Allahabad High Court · (2011) 2 AWC 1106 : (2011) 1 UPLBEC 707
Uttar Pradesh Government Servants (Conduct) Rules, 1956 — Rule 3
High Courts29 Sept 2010
Smt. Shahana Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 918 : (2011) 1 Crimes 464 : (2011) 3 DMC 101
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts29 Sept 2010Dismissed
Anuj Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 914
Penal Code, 1860 (IPC) — Section 306
High Courts29 Sept 2010Dismissed
Dasa Management Vs National Highways Authority of India and Others
Allahabad High Court · (2011) 2 AWC 1666
Constitution of India, 1950 — Article 226National Highways Authority of India Act, 1988 — Section 10, 16
High Courts29 Sept 2010
Ajit Sahi and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0567
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 323, 393, 452, 504, 506
High Courts29 Sept 2010
Harvansh Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0521
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 323, 452, 504, 506
High Courts29 Sept 2010Dismissed
C/M Kakori Shaheed Inter College and Another Vs DIOS and Others
Allahabad High Court · (2010) 09 AHC CK 0509
High Courts29 Sept 2010
Rampal and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0502
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 323, 452, 504, 506
High Courts29 Sept 2010Disposed Of
C/M Ravindra Prem Vivek Sanskrit Mahavidyalaya and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0495
High Courts29 Sept 2010Disposed Off
Mittra Pal Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0478
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 406, 506
High Courts29 Sept 2010Disposed Off
Smt.Satyawati and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0443
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 323, 324, 427, 452, 504
High Courts29 Sept 2010Disposed Off
Nand Lal and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0423
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 323, 376, 392, 427, 504
High Courts29 Sept 2010Disposed Off
Subodh Kumar Tiwari Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0407
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307