COURT ARCHIVE

Allahabad High Court judgments, 2010

4,330 judgments · page 50 of 217

High Courts04 Oct 2010Dismissed

Bombay Dry Cliners through Sri Anil Kumar Khanna, Ganj Gurah Moradabad Partner Firm and others Vs Ashok Kumar and others

Allahabad High Court · (2010) 10 AHC CK 0260

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

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High Courts04 Oct 2010Dismissed

Shanti Devi Vs Haneef

Allahabad High Court · (2010) 10 AHC CK 0221

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts04 Oct 2010Dismissed

Ratan Lal Agrawal Vs IIIRD Additional Civil Judge (Senior Division), Lucknow and others

Allahabad High Court · (2010) 10 AHC CK 0214

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts04 Oct 2010Dismissed

Sushil Kumar Vs Ashok Kumar Kansal and others

Allahabad High Court · (2010) 10 AHC CK 0203

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

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High Courts04 Oct 2010

Lal Construction Co. Vs General Manager, North East Railway

Allahabad High Court · (2011) 2 ADJ 761 : (2011) 2 AWC 1443

Arbitration and Conciliation Act, 1996 — Section 11(6), 11(8)

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High Courts04 Oct 2010Dismissed

Committee of Management, Ajuman Madarsa Arabia Khairul Madaris and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 2 AWC 1522 : (2011) 1 UPLBEC 520

Uttar Pradesh Societies Registration Act, 1860 — Section 25, 25(1)

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High Courts04 Oct 2010Dismissed

Lalita Devi and others Vs Addl. Commissioner, Jhansi and others

Allahabad High Court · (2012) 5 AWC 4527

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 13, 13A

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High Courts04 Oct 2010Allowed

Dheer Singh Vs Union of India (UOI) and Another

Allahabad High Court · (2011) 2 AWC 1544

Constitution of India, 1950 — Article 14, 21

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High Courts04 Oct 2010Dismissed

Shiv Ram Tiwari Vs State of U.P. and Others

Allahabad High Court · (2011) 3 ADJ 630

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 13, 29, 38B, 4A

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High Courts01 Oct 2010Allowed

Awadhesh Kumar Pandey Vs Commissioner, Lucknow Division and Another

Allahabad High Court · (2011) 3 ACR 2857 : (2011) 3 RCR(Criminal) 458 : (2011) 3 RCR(Criminal) 458

Arms Act, 1959 — Section 17, 18Constitution of India, 1950 — Article 21, 226

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High Courts01 Oct 2010Dismissed

Ram Badal and Others Vs State of U.P. and Another

Allahabad High Court · (2011) 2 ACR 1957

Criminal Procedure Code, 1973 (CrPC) — Section 161, 190(1), 200, 202Penal Code, 1860 (IPC) — Section 379

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High Courts01 Oct 2010Allowed

Nand Kishor Vs Collector/District Magistrate and Others

Allahabad High Court · (2011) 1 ADJ 243 : (2011) 112 RD 284 : (2011) 2 UPLBEC 1022

Uttar Pradesh Municipalities Act, 1916 — Section 166, 166(2), 167, 168, 169

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High Courts01 Oct 2010Dismissed

Smt. Maya Devi and Another Vs Sushil Kumar Dhawan

Allahabad High Court · (2011) 3 AWC 3167

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

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High Courts01 Oct 2010Allowed

Raj Bahadur and others Vs State of U.P.

Allahabad High Court · (2011) 114 RD 656

Stamp Act, 1899 — Article 34A, 33, 34A, 38, 47A

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High Courts01 Oct 2010

Ashutosh Kumar Srivastava and Others Vs State of U.P. and Another

Allahabad High Court · (2011) 1 ACR 863

Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 323, 498, 498, 506

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High Courts01 Oct 2010Allowed

Damodar Prasad Pandey Vs Committee of Management Sewashram Ucchatar Madhyamik Vidyalaya and Others

Allahabad High Court · (2010) 10 AHC CK 0285

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High Courts01 Oct 2010Dismissed

District Basic Education Officer, District Unnao and Another Vs Mohd. Naseem and Others

Allahabad High Court · (2010) 10 AHC CK 0264

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High Courts01 Oct 2010Disposed Of

Krishna Pal Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 10 AHC CK 0263

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High Courts01 Oct 2010Disposed Of

Janmejay Singh and others Vs State of U.P.Through Principal Secretary Panchayat Raj, U.P.Civil Secretariat, Lucknow and others

Allahabad High Court · (2010) 10 AHC CK 0232

Uttar Pradesh Panchayat Raj (Registration of Electors) Rules, 1994 — Rule 21Uttar Pradesh Panchayat Raj Act, 1947 — Section 9(10)(b)

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High Courts01 Oct 2010Dismissed

Hakmi Chand D & Sons Mathura Junction Mathura Vs State of U.P. and Others

Allahabad High Court · (2010) 10 AHC CK 0198

Uttar Pradesh Trade Tax Act, 1948 — Section 21(2)

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