High Courts06 Oct 2010
Kumari Maya, Mahalla Constable Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 818 : (2011) 1 AWC 700
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 48 of 217
High Courts06 Oct 2010
Anurag Srivastava Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 865
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts06 Oct 2010
Ram Murat and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 2 CivCC 280 : (2011) 6 RCR(Civil) 2529 : (2011) 112 RD 469
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151Constitution of India, 1950 — Article 226
High Courts06 Oct 2010
Shri Dwarika Nath Mandir Trust Vs Addl. District Judge/Special Judge, Ayodhya Prakaran and Others
Allahabad High Court · (2011) 112 RD 352
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts05 Oct 2010
Dilip Kumar Jain Vs State of U.P. and Another
Allahabad High Court · (2013) ACR 200
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482, 483Penal Code, 1860 (IPC) — Section 406, 415, 420, 504, 506
High Courts05 Oct 2010Dismissed
Nandini Roofing System Pvt. Ltd. and Others Vs State of U.P. and Another
Allahabad High Court · (2013) 1 ACR 619
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 244, 482Penal Code, 1860 (IPC) — Section 406, 415, 420
High Courts05 Oct 2010Dismissed
Bharat Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ACR 3146
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts05 Oct 2010Dismissed
Jagat Narain Tripathi Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 465 : (2011) 1 AWC 689 : (2011) 1 UPLBEC 452
High Courts05 Oct 2010
Seth Habiburrahman and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0388
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A
High Courts05 Oct 2010Allowed
State of U.P. Vs Addl. Commissioner, Judicial (2) and Others
Allahabad High Court · (2011) 112 RD 29
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 13
High Courts05 Oct 2010Dismissed
Rishi Kumar Khare Vs State of U.P. and Others
Allahabad High Court · (2011) 1 UPLBEC 138
High Courts05 Oct 2010Allowed
Dr. Mrs. Renu Jain Vs Smt. Savitri Devi and Another
Allahabad High Court · (2010) 10 AHC CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 337, 420, 467, 471
High Courts05 Oct 2010
Lal Bahadur Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ACR 898
Criminal Procedure Code, 1973 (CrPC) — Section 173(2)Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts05 Oct 2010Dismissed
Nandu Lal and others Vs Puspa Devi
Allahabad High Court · (2010) 10 AHC CK 0261
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts05 Oct 2010Disposed Of
Hriday Nand Ram Vs Chief Revenue Officer, Ballia and others
Allahabad High Court · (2010) 10 AHC CK 0230
High Courts05 Oct 2010Partly Allowed
Haji Babu Khan Vs Khalik Mohammad
Allahabad High Court · (2010) 10 AHC CK 0228
High Courts05 Oct 2010Allowed
Punet Kumar Agrawal Vs Jhunjhunwala Charity Trust
Allahabad High Court · (2010) 10 AHC CK 0225
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts05 Oct 2010Allowed
Rajesh Kumar Kanaujia and Others (Since Deceased) Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0224
High Courts05 Oct 2010Allowed
Devi Dayal (Deceased) By Lrs. Vs State of U.P.and others
Allahabad High Court · (2010) 10 AHC CK 0215
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts05 Oct 2010Disposed Of
Rajesh Kumar Kanaujia (D.) through legal heir and others Vs State of U.P.and others
Allahabad High Court · (2010) 10 AHC CK 0202
Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 3(2)