High Courts08 Oct 2010Allowed
Dharmendra Rajput Vs State of U.P. and Others
Allahabad High Court · (2011) 61 ACR 2281
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(6), 146(1)
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 46 of 217
High Courts08 Oct 2010Disposed Of
Ram Chandra Bajpai Vs Chief Election Commissioner Govt. of India and Others
Allahabad High Court · (2010) 10 AHC CK 0269
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts08 Oct 2010Dismissed
Yagya Narain Vs D.D.C.
Allahabad High Court · (2010) 10 AHC CK 0247
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts08 Oct 2010Allowed
Digvijay Singh Vs State of U.P.and Others
Allahabad High Court · (2010) 10 AHC CK 0234
High Courts08 Oct 2010Disposed Of
Sardar Mohan Singh and others Vs State of U.P.
Allahabad High Court · (2010) 10 AHC CK 0219
Penal Code, 1860 (IPC) — Section 201, 302, 304, 34, 394
High Courts08 Oct 2010Dismissed
Rajendra Singh Vs State of U.P and Others
Allahabad High Court · (2010) 10 AHC CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 200, 482Penal Code, 1860 (IPC) — Section 307
High Courts08 Oct 2010
Suresh Prasad Chaubey Vs D.I.O.S. and Others
Allahabad High Court · (2010) 10 AHC CK 0160
High Courts08 Oct 2010
Shri Shiv Charan Lal Kushwaha and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0158
High Courts08 Oct 2010
Lalta prasad and Others Vs Housing Commissioner, U.P., Appointed Under Industrial Housing Act, 1955 and Others
Allahabad High Court · (2011) 112 RD 80
Constitution of India, 1950 — Article 226Court Fees Act, 1870 — Section 5
High Courts08 Oct 2010Dismissed
Arrewala Mill Store Vs Lala Chhakkilal Agrawal Trust and Others
Allahabad High Court · (2011) 2 AWC 1555
Limitation Act, 1963 — Section 5
High Courts08 Oct 2010Dismissed
Narain Transport Freight Carrier Vs Union of India
Allahabad High Court · (2012) 27 STR 319
Constitution of India, 1950 — Article 226
High Courts08 Oct 2010
Shiv Ram Dubey and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts08 Oct 2010Allowed
Smt. Renuka Devi (D) through L.Rs. Vs State of U.P. and Others
Allahabad High Court · (2011) 4 AWC 3436
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 10(2), 13, 4A, 4AUttar Pradesh Imposition of Ceiling on Land Holdings Rules, 1961 — Rule 19
High Courts07 Oct 2010Allowed
A.P. Satish Yadav (Constable 221) Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 709
Advocates Act, 1961 — Section 31
High Courts07 Oct 2010Dismissed
Zuber Vs Union of India
Allahabad High Court · (2011) 3 ACR 3312
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 26, 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 10, 15, 18, 21C, 25
High Courts07 Oct 2010Dismissed
Swami Parmanand Bhatta Company Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 1 AWC 681
Air (Prevention and Control of Pollution) Act, 1981 — Section 2, 21, 21(5)Constitution of India, 1950 — Article 21, 48A
High Courts07 Oct 2010Allowed
Hon''ble High Court of Judicature at Allahabad and Another Vs Diwakar Singh
Allahabad High Court · (2011) 2 AWC 1153 : (2010) 2 UPLBEC 1331
Constitution of India, 1950 — Article 141, 229
High Courts07 Oct 2010Dismissed
The New India Assurance Company Ltd. Vs Smt. Khatoon and Others
Allahabad High Court · (2011) 1 TAC 24
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(1)Insurance Act, 1938 — Section 64VB
High Courts07 Oct 2010Allowed
Dr. Barun Sarkar and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ACR 3506 : (2011) 8 ADJ 434
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 304A
High Courts07 Oct 2010Allowed
Udaiveer and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 888 : (2011) 7 RCR(Criminal) 810
Criminal Procedure Code, 1973 (CrPC) — Section 190(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 301, 307