High Courts12 Oct 2010Disposed Of
Abhay Dutt Singh Vs State of U.P.and others
Allahabad High Court · (2011) 6 RCR(Civil) 2236
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 45 of 217
High Courts12 Oct 2010Disposed Of
DSC Limited Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0193
Uttar Pradesh Value Added Tax Rules, 2008 — Rule 4(6)
High Courts12 Oct 2010Disposed Of
Mujahiruddin Khureshi Vs Punjab National Bank
Allahabad High Court · (2011) 6 RCR(Civil) 2436
High Courts12 Oct 2010Dismissed
Narendra Kumar Vs Prescribed Authority, Chandausi, Moradabad
Allahabad High Court · (2010) 10 AHC CK 0184
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 21(1)(b), 28Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 22
High Courts12 Oct 2010Allowed
Atar Singh Vs D.J. and Others
Allahabad High Court · (2011) 1 ADJ 642 : (2011) 2 CivCC 194 : (2011) 3 RCR(Civil) 476 : (2011) 3 RCR(Civil) 476 : (2011) 112 RD 279
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts12 Oct 2010Dismissed
Manoj Kumar Tripathi Vs Smt. Kalpana Tripathi and Others
Allahabad High Court · (2011) 1 ACR 1143
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 15, 16Hindu Marriage Act, 1955 — Section 13
High Courts12 Oct 2010
Brijendra Gupta alias Pappu and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 1000 : (2011) 7 RCR(Criminal) 760
Penal Code, 1860 (IPC) — Section 323, 342, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts12 Oct 2010Dismissed
Arun Kumar Sharma alias Karu Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 1047
High Courts12 Oct 2010
Gupta Suppliers Company Vs Commissioner, Commercial Tax, U.P. and Others
Allahabad High Court · (2011) 45 VST 38
Constitution of India, 1950 — Article 226Uttar Pradesh Sales Tax Act, 1948 — Section 13AUttar Pradesh Value Added Tax Act, 2008 — Section 42(2), 48, 48(1), 7
High Courts12 Oct 2010Allowed
Shripati Tripathi (dead) by LRs Vs State of U.P. and Others
Allahabad High Court · (2011) 2 AWC 1550 : (2011) 128 FLR 595 : (2011) 1 UPLBEC 528
Constitution of India, 1950 — Article 14, 19, 21, 226Penal Code, 1860 (IPC) — Section 409
High Courts11 Oct 2010Allowed
Nandesh Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 393
Constitution of India, 1950 — Article 162Police Act, 1861 — Section 2Police Regulations — Regulation 520
High Courts11 Oct 2010Dismissed
D.B. Kauser Vs Comptroller and Auditor General of India and Others
Allahabad High Court · (2010) 10 AHC CK 0289
Constitution of India, 1950 — Article 141, 148, 148(5)
High Courts11 Oct 2010Dismissed
Hari Chaitanya Brahmananda Vs Civil Judge (J.D.) Court No.15, Sultanpur and others
Allahabad High Court · (2011) 6 RCR(Civil) 2338
High Courts11 Oct 2010Dismissed
Shiv Shankar Awasthi Vs Guru Narayan Lal Nigam and another
Allahabad High Court · (2010) 10 AHC CK 0185
High Courts11 Oct 2010Dismissed
Bhola Tailor Master Vs Harvati Devi (D) through L.Rs.
Allahabad High Court · (2010) 10 AHC CK 0181
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts11 Oct 2010
Ravi Kiran Jain Senior Advocate Vs Vinod Mehta Editor-In-Chief Outlook and Others
Allahabad High Court · (2010) 10 AHC CK 0159
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 15, 15(1), 2, 2(C)Criminal Procedure Code, 1973 (CrPC) — Section 197(1)
High Courts11 Oct 2010Dismissed
Ashok Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 545 : (2011) 112 RD 229
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 5(7), 9, 9Uttar Pradesh Imposition of Ceiling on Land Holdings Rules, 1961 — Rule 19Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176
High Courts08 Oct 2010Dismissed
Sri Pal Singh Vs Dy. Labour Commissioner and Others
Allahabad High Court · (2011) 128 FLR 345 : (2011) 3 LLJ 600 : (2011) 1 UPLBEC 368
Industrial Disputes Act, 1947 — Section 33C(2)Uttar Pradesh Industrial Disputes Act, 1947 — Section 2
High Courts08 Oct 2010Dismissed
Aftab Quressy Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 1 AWC 786
Arms Act, 1959 — Section 25National Security Act, 1980 — Section 12(1), 3, 3(4)Penal Code, 1860 (IPC) — Section 420, 489A, 489B, 489C
High Courts08 Oct 2010
Smt. Veena Verma Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 895
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Information Technology Act, 2000 — Section 67Penal Code, 1860 (IPC) — Section 294, 352, 354, 376, 386