High Courts19 Oct 2010Disposed Of
Gujrat Timber Stores Vs Commissioner of Trade Tax
Allahabad High Court · (2010) 10 AHC CK 0319
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 43 of 217
High Courts19 Oct 2010
Smt. Rama Rathi Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0303
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(5), 16G(7)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 39
High Courts19 Oct 2010Dismissed
Pappu alias Sunil and Others Vs State of U.P.
Allahabad High Court · (2010) 10 AHC CK 0290
Criminal Procedure Code, 1973 (CrPC) — Section 216, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts19 Oct 2010
Smt. Chandrama Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0288
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts19 Oct 2010Allowed
Virendra Kumar Shukla Vs State of U.P.
Allahabad High Court · (2010) 10 AHC CK 0266
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 26Wild Life (Protection) Act, 1972 — Section 49B, 51, 52, 9
High Courts19 Oct 2010Disposed Of
Purushottam Agarwal Vs State of U.P.And Another
Allahabad High Court · (2010) 10 AHC CK 0259
High Courts19 Oct 2010Disposed Of
Rajendra & Another Vs State of U.P.
Allahabad High Court · (2010) 10 AHC CK 0258
High Courts19 Oct 2010Dismissed
Puneet Mittal Vs State of U.P. & Others
Allahabad High Court · (2010) 10 AHC CK 0257
High Courts19 Oct 2010Disposed Of
Manorma Devi Vs State of U.P.& Others
Allahabad High Court · (2010) 10 AHC CK 0256
High Courts19 Oct 2010Allowed
Rosy Mishra Vs Acharya Narendra Dev Nagar Nigam Mahila Vidyalaya & Ors.
Allahabad High Court · (2010) 10 AHC CK 0255
High Courts19 Oct 2010Allowed
Basarudeen and others Vs State of U.P. and another
Allahabad High Court · (2010) 10 AHC CK 0249
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 26, 41, 42, 77
High Courts19 Oct 2010Dismissed
Mohammad Asrar Vs State of U.P.
Allahabad High Court · (2010) 10 AHC CK 0248
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts19 Oct 2010Dismissed
Kanak Agarwal and Others Vs Asha Rani
Allahabad High Court · (2010) 10 AHC CK 0243
High Courts19 Oct 2010Dismissed
U.P.Avas Evam Vikas Parishad Through Housing Commissioner Vs Aisi Ram And 3 Ors.
Allahabad High Court · (2010) 10 AHC CK 0242
High Courts19 Oct 2010Disposed Of
Sipahi Vasudev Singh Yadav Vs State of U.P. & Others
Allahabad High Court · (2010) 10 AHC CK 0241
High Courts19 Oct 2010Disposed Of
Lachhman Vs State of U.P.
Allahabad High Court · (2010) 10 AHC CK 0240
High Courts19 Oct 2010Dismissed
Suresh Chandra Sharma Vs Sardar Surendra Singh Chhabra
Allahabad High Court · (2010) 10 AHC CK 0226
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16(i)(b)
High Courts19 Oct 2010Dismissed
Gaurishankar Gupta Vs Shri Keshavji Gaudiya Math Dharmshala, Mathura and others
Allahabad High Court · (2010) 10 AHC CK 0213
Evidence Act, 1872 — Section 90, 90AUttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(1)(bb)
High Courts19 Oct 2010Dismissed
Gauri Shankar Gupta Vs Shri Keshavji iGaudiya Math Dharmshala.Kanstela, Agra Road, Mathura,
Allahabad High Court · (2010) 10 AHC CK 0170
Evidence Act, 1872 — Section 90, 90AProvincial Small Cause Courts Act, 1887 — Section 18, 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(1)(bb)
High Courts19 Oct 2010Allowed
Kothari Products Ltd.and Anr. Vs State of U.P.
Allahabad High Court · (2010) 10 AHC CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(a)(i), 20, 7(v)Prevention of Food Adulteration Rules, 1955 — Rule 37(A)