High Courts21 Oct 2010Dismissed
Kamlapati Verma @ Dhakelu Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0338
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83Penal Code, 1860 (IPC) — Section 302, 323, 324
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 41 of 217
High Courts21 Oct 2010Dismissed
Ram Nagina Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 957
Criminal Procedure Code, 1973 (CrPC) — Section 244Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 323
High Courts21 Oct 2010
U.P. Cooperative Chini Mill Sangh Limited and Another Vs Chini Mill Mazdoor Sangh and Others
Allahabad High Court · (2010) 10 AHC CK 0314
Constitution of India, 1950 — Article 12
High Courts21 Oct 2010Dismissed
Joginder Prasad Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ACR 427
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3, 6A, 7
High Courts21 Oct 2010Allowed
Vinod Chandra Verma Vs Prescrived Authority (Judge, Small Causes Court) and Others
Allahabad High Court · (2011) 4 AWC 3428
Constitution of India, 1950 — Article 226
High Courts21 Oct 2010Allowed
Hans Nath Dwivedi Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 735
High Courts21 Oct 2010Dismissed
Avadhesh Kumar Singh Vs Union of India and 3 Others
Allahabad High Court · (2010) 10 AHC CK 0262
High Courts21 Oct 2010Allowed
Janno and Others Vs State of U.P. And Others
Allahabad High Court · (2010) 10 AHC CK 0254
High Courts21 Oct 2010Dismissed
Ram Charitar and Ors. Vs Civil Judge (Senior Div.) Ambedkar Nagar And Ors.
Allahabad High Court · (2010) 10 AHC CK 0253
High Courts21 Oct 2010Allowed
State of U.P.& Others Vs Jainendra Kumar
Allahabad High Court · (2010) 10 AHC CK 0252
High Courts21 Oct 2010Allowed
Indrawati and others Vs District Magistrate/D.D.C.Sonbhadra and others
Allahabad High Court · (2010) 10 AHC CK 0245
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48Uttar Pradesh Land Revenue Act, 1901 — Section 15
High Courts21 Oct 2010Dismissed
Mohd. Shakir Vs State of U.P.
Allahabad High Court · (2010) 10 AHC CK 0244
High Courts21 Oct 2010Dismissed
State of U.P. Thru. Secretary of Edu. Govt. of U.P.& Another Vs Indra Deo Singh & Others
Allahabad High Court · (2010) 10 AHC CK 0236
High Courts21 Oct 2010Allowed
Rakesh and Another Vs State of U.P.
Allahabad High Court · (2010) 10 AHC CK 0235
Criminal Procedure Code, 1973 (CrPC) — Section 397(1), 401Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts21 Oct 2010Dismissed
Zakir Hussain Vs Rishabh Kumar
Allahabad High Court · (2010) 10 AHC CK 0220
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts21 Oct 2010Partly Allowed
State of U.P. and Another Vs Amirullaha Khan
Allahabad High Court · (2010) 10 AHC CK 0191
Constitution of India, 1950 — Article 311(2)
High Courts21 Oct 2010Disposed Of
Om Prakash Vs State of U.P. & Anr.
Allahabad High Court · (2010) 10 AHC CK 0165
Constitution of India, 1950 — Article 229(3), 360
High Courts21 Oct 2010Dismissed
Ashok Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ACR 924
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1)
High Courts21 Oct 2010Dismissed
Lok Ranjan Goswami Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 1146
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 323, 352, 498A, 504, 506
High Courts21 Oct 2010Allowed
Satya Narain Tiwari Vs U.P. State Handloom Corporation Ltd. and Another
Allahabad High Court · (2011) 1 AWC 414 : (2011) 128 FLR 348 : (2011) 3 LLJ 777 : (2011) 1 UPLBEC 465
Uttar Pradesh State Handloom Corporation Ltd. (Officers and Staff) Service Rules, 1981 — Rule 15