High Courts25 Oct 2010Dismissed

Kallu Arak Vs State of U.P.

Allahabad High Court · (2010) 10 AHC CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228, 239Penal Code, 1860 (IPC) — Section 120B, 302
High Courts22 Oct 2010Dismissed

Praveen Singh Vs State of U.P. and Another

Allahabad High Court · (2011) 2 ACR 1959 : (2011) 3 CivCC 464 : (2011) CriLJ 1127 : (2011) 7 RCR(Criminal) 2047

Criminal Procedure Code, 1973 (CrPC) — Section 243, 391, 391(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Oct 2010Dismissed

Rama Kant Chaturvedi Vs State of U.P. and Others

Allahabad High Court · (2010) 10 AHC CK 0389

Hindustani Teaching Certificate Junior Teaching Certificate Basic Teaching Certificate or Certificate of Training Rules, 1978 — Rule 5University Grants Commission Act, 1956 — Section 3Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 — Rule 22
High Courts22 Oct 2010Dismissed

Ratan Kumar Tiwari Vs State of U.P.

Allahabad High Court · (2010) 10 AHC CK 0370

Criminal Procedure Code, 1973 (CrPC) — Section 125Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A, 504, 506
High Courts22 Oct 2010Allowed

Omkar and Another Vs State of U.P.

Allahabad High Court · (2011) 1 ACR 1055

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 162(1), 313Evidence Act, 1872 — Section 145, 27, 3, 32, 32(1)Penal Code, 1860 (IPC) — Section 307, 34