High Courts26 Oct 2010Disposed Of
Dileep Singh and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1247
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 324, 325, 498A
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 37 of 217
High Courts26 Oct 2010Allowed
Ashutosh Prasad Dixit Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0273
High Courts26 Oct 2010Disposed Of
Rakesh Prasad and Others Vs State of U.P.
Allahabad High Court · (2010) 10 AHC CK 0272
High Courts26 Oct 2010Disposed Of
Subedar Ram Vs Ram Prasad Singh and Others
Allahabad High Court · (2010) 10 AHC CK 0270
Penal Code, 1860 (IPC) — Section 302, 304Uttar Pradesh Zila Parishad Service Rules, 1970 — Rule 26
High Courts26 Oct 2010Dismissed
Committee of Management, Murtaza Hussain Memorial Higher Secondary School, Gorakhpur and another Vs Shoaib Akhtar and others
Allahabad High Court · (2010) 10 AHC CK 0179
High Courts26 Oct 2010Allowed
Kailash Narain Shukla Vs State of U.P.
Allahabad High Court · (2010) 10 AHC CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts26 Oct 2010Dismissed
Rama Shankar Kushwaha Vs Addl. District Judge and Others
Allahabad High Court · (2010) 10 AHC CK 0150
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 9 Rule 13Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 52
High Courts26 Oct 2010
Alisher Kasai and Others Vs State of U.P.
Allahabad High Court · (2010) 10 AHC CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 397(1), 401Penal Code, 1860 (IPC) — Section 323, 379, 427, 452, 504
High Courts26 Oct 2010
Jagveer Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0144
High Courts26 Oct 2010
Ashok Kumar and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 10 AHC CK 0143
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts26 Oct 2010
Man Mohan and Others Vs Muni Prasad and Others
Allahabad High Court · (2010) 10 AHC CK 0140
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 5
High Courts26 Oct 2010
Radhey Shyam Pasi Vs State of U.P.
Allahabad High Court · (2010) 10 AHC CK 0139
High Courts26 Oct 2010Dismissed
Phool Chandra Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 10 AHC CK 0136
High Courts26 Oct 2010Allowed
Saroj Chandra Tripathi Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0105
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(5), 16G(7)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 39
High Courts26 Oct 2010Dismissed
Mohd. Rashid Vs Incharge, District Judge and Others
Allahabad High Court · (2011) 1 ADJ 266 : (2011) 1 AWC 419
Provincial Small Cause Courts Act, 1887 — Section 20(2), 23, 23(1), 3
High Courts26 Oct 2010
The New India Assurance Company Limited Vs Naresh and Another
Allahabad High Court · (2010) 10 AHC CK 0059
Workmens Compensation Act, 1923 — Section 4(1)
High Courts26 Oct 2010
Shiv Bhushan Mishra and Another Vs The State of U.P. and Another
Allahabad High Court · (2010) 10 AHC CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 203, 482Penal Code, 1860 (IPC) — Section 120B, 419, 420
High Courts25 Oct 2010Dismissed
Bachchan Babu Vs Vijay Raj Singh
Allahabad High Court · (2012) 5 AWC 4525
High Courts25 Oct 2010Dismissed
Adhyaksha, Committee of Management Sri Vimal Nath and Another Vs Dy. Registrar, Firms, Societies and Chits and Others
Allahabad High Court · (2011) 1 UPLBEC 227
Societies Registration Act, 1860 — Section 12, 4(2), 4AUttar Pradesh Societies Registration Rules, 1976 — Rule 17, 5