High Courts27 Oct 2010Disposed Of
Ajit Chauhan Vs State of U.P.
Allahabad High Court · (2010) 10 AHC CK 0278
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 35 of 217
High Courts27 Oct 2010Dismissed
Hanifuddin Vs Jiaunnabi and another
Allahabad High Court · (2010) 10 AHC CK 0239
High Courts27 Oct 2010Disposed Of
Sagar and others Vs Dy.Director of Consolidation, Gorakhpur and others
Allahabad High Court · (2010) 10 AHC CK 0205
High Courts27 Oct 2010Allowed
Rais Ahmad Vs Mohd.Zahoor and another
Allahabad High Court · (2010) 10 AHC CK 0201
High Courts27 Oct 2010Disposed Of
Ram Raheesh and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 8 RCR(Criminal) 2624
Penal Code, 1860 (IPC) — Section 147, 171, 353, 504Representation of the People Act, 1951 — Section 136(2)Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3
High Courts27 Oct 2010Allowed
HC No.2929 RPF Vinod Kumar Vs Union of India and others
Allahabad High Court · (2010) 10 AHC CK 0177
Railway Protection Force Rules, 1987 — Rule 101, 2, 99
High Courts27 Oct 2010
C/M Patel Bal Vidhyalaya and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0142
High Courts27 Oct 2010
C/M Harijan Basic Primary Pathshala and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0137
High Courts27 Oct 2010Dismissed
Deepak Bhatnagar Vs District Judge and Others
Allahabad High Court · (2010) 10 AHC CK 0129
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125, 126
High Courts27 Oct 2010Dismissed
Sohanvir Singh and Others Vs 1st Addl. District Judge and Others
Allahabad High Court · (2011) 112 RD 1
Limitation Act, 1963 — Section 5Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 11, 12, 13, 13(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts27 Oct 2010Dismissed
Raj Vardhan Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 1 UPLBEC 498
Regional Rural Banks Act, 1976 — Section 17, 29
High Courts27 Oct 2010Allowed
Samar Bahadur Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 129 FLR 82
High Courts27 Oct 2010Allowed
Yogendra Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 28 : (2011) 1 UPLBEC 221
High Courts27 Oct 2010Allowed
Banarsi Tripathi Vs State of U.P. and Others
Allahabad High Court · (2011) 1 UPLBEC 390
Constitution of India, 1950 — Article 226, 32, 50Criminal Procedure Code, 1973 (CrPC) — Section 164, 364, 49National Commission for Backward Classes Act, 1993 — Section 10, 9, 9(1)
High Courts27 Oct 2010Allowed
Munish Chandra Verma Vs State of U.P. and Others
Allahabad High Court · (2011) 1 UPLBEC 233
Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 13, 3, 7
High Courts27 Oct 2010
Khanjoo Vs State of U.P.
Allahabad High Court · (2010) 10 AHC CK 0056
Penal Code, 1860 (IPC) — Section 302, 304, 307, 308, 34
High Courts27 Oct 2010Dismissed
Smt. Munni Vs Shiv Shankar
Allahabad High Court · (2011) 1 AWC 1005
General Clauses Act, 1897 — Section 6ALimitation Act, 1963 — Article 137, 5Motor Vehicles Act, 1988 — Section 158(6), 166(3)
High Courts27 Oct 2010Dismissed
State of U.P. and Others Vs Furqan Ali and Others
Allahabad High Court · (2011) 1 ADJ 480
Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 — Rule 5, 8, 8(1), 8(2), 8(4)
High Courts27 Oct 2010Disposed Of
Translam Institute of Technology and Management Vs State of U.P. and Another
Allahabad High Court · (2010) 10 AHC CK 0042
High Courts27 Oct 2010Allowed
Pardeshiya Industrial and Investment Corporation of U.P. Ltd. Vs Official Liquidator and Others
Allahabad High Court · (2011) 3 ADJ 244 : AIR 2011 All 390
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, Order 21 Rule 77, Order 21 Rule 89, Order 21 Rule 91, Order 21 Rule 92Companies (Court) Rules, 1959 — Rule 272, 296Companies Act, 1956 — Section 433(1), 483, 529, 529A, 530