COURT ARCHIVE

Allahabad High Court judgments, 2010

4,330 judgments · page 34 of 217

High Courts28 Oct 2010

Kali Ram Vs Mistri Udal

Allahabad High Court · (2011) 9 ADJ 84

Provincial Small Cause Courts Act, 1887 — Section 15, 25Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2

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High Courts28 Oct 2010

Kartik Vs State of U.P. and Another

Allahabad High Court · (2011) 1 ACR 1063

Criminal Procedure Code, 1973 (CrPC) — Section 2Penal Code, 1860 (IPC) — Section 323, 504, 506

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High Courts28 Oct 2010

Shravan Kumar and Others Vs State of U.P.

Allahabad High Court · (2010) 10 AHC CK 0066

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High Courts28 Oct 2010Dismissed

Ram Pal Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 10 AHC CK 0057

Army Act, 1950 — Section 190(8)Constitution of India, 1950 — Article 141Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 10, 14, 14(1), 14(3), 14(5)

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High Courts28 Oct 2010Disposed Of

Sri Ram Najar Yadav Vs State of U.P. and Another

Allahabad High Court · (2011) 2 AWC 2044 : (2011) 128 FLR 71 : (2011) 1 UPLBEC 458

Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8, 8(1), 8(2)

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High Courts28 Oct 2010Dismissed

Dr. Abhishek Singh and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 1 UPLBEC 269

Uttar Pradesh Dental Surgeons Service Rules, 1979 — Rule 15(2), 6Uttar Pradesh Public Service Commission (Procedure of Conduct and Business) Rules, 1976 — Rule 53, 54

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High Courts28 Oct 2010Allowed

Bal Krishan and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 2 ADJ 577

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High Courts27 Oct 2010Allowed

Vinod Kumar etc. Vs Union of India and Others

Allahabad High Court · (2011) 1 ADJ 373

Constitution of India, 1950 — Article 14

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High Courts27 Oct 2010

Rajesh Singh Rana Vs State of U.P. and Others

Allahabad High Court · (2011) 8 ADJ 676

Constitution of India, 1950 — Article 341, 342

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High Courts27 Oct 2010Allowed

Asif and Another Vs State of U.P. and Another

Allahabad High Court · (2011) 2 ACR 1430

Constitution of India, 1950 — Article 226Prevention of Cruelty to Animals Act, 1960 — Section 11, 29Uttar Pradesh Prevention of Cow Slaughter Act, 1955 — Section 5(A), 8

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High Courts27 Oct 2010

Hindustan Lever Limited Vs State of U.P. and Others Asian Paints (I) Ltd. Vs Dy. Commissioner (Assessment) and Others

Allahabad High Court · (2010) 10 AHC CK 0384

Constitution of India, 1950 — Article 141Uttar Pradesh Sales Tax Act, 1948 — Section 3(H), 4(A), 4(A)5Uttar Pradesh Trade Tax Act, 1948 — Section 4(A)

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High Courts27 Oct 2010Allowed

Mohar Lal Vs State of U.P. and Others

Allahabad High Court · (2010) 10 AHC CK 0381

Constitution of India, 1950 — Article 309Uttar Pradesh Collection Peons Service Rules, 2004 — Rule 5

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High Courts27 Oct 2010Dismissed

Sujeet Kumar Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 1 AWC 398 : (2011) 128 FLR 282 : (2011) 1 UPLBEC 493

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High Courts27 Oct 2010Allowed

Ashok Kumar Mishra Vs District Judge and Another

Allahabad High Court · (2011) 1 AWC 673 : (2011) 1 UPLBEC 141

Allahabad High Court Rules, 1952 — Rule 5

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High Courts27 Oct 2010Dismissed

Dr. Naresh Chandra Vs State of U.P. and Others

Allahabad High Court · (2010) 10 AHC CK 0333

Societies Registration Act, 1860 — Section 25, 25(1)

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High Courts27 Oct 2010Allowed

Samer Bahadur Singh Vs Union of India (UOI) and Others

Allahabad High Court · (2011) 3 ADJ 369

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High Courts27 Oct 2010Dismissed

Anand Kumar Porwal Vs State of U.P. and Another

Allahabad High Court · (2010) 10 AHC CK 0297

Constitution of India, 1950 — Article 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204, 482Drugs and Cosmetics Act, 1940 — Section 18, 27

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High Courts27 Oct 2010Allowed