High Courts29 Oct 2010Allowed
State of U.P. and Others Vs Naresh Chandra Gupta and Another
Allahabad High Court · (2010) 10 AHC CK 0330
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 32 of 217
High Courts29 Oct 2010Allowed
Sheo Ram Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0329
High Courts29 Oct 2010Disposed Of
Pramod Kumar Tewari Vs State of U.P.and others
Allahabad High Court · (2010) 10 AHC CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 332, 336, 353, 427
High Courts29 Oct 2010Dismissed
Maqsood Vs Sarla Devi
Allahabad High Court · (2010) 10 AHC CK 0171
Provincial Small Cause Courts Act, 1887 — Section 18, 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4), 30
High Courts29 Oct 2010Allowed
Vijay Karan Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 2 UPLBEC 1706
High Courts29 Oct 2010
Paras Nath Singh Vs 2nd A.C.J. (J.D.) and Others
Allahabad High Court · (2010) 10 AHC CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2), 482
High Courts29 Oct 2010
C/M Sharda Adarsh Harijan Vidya Mandir and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0132
High Courts29 Oct 2010Allowed
Bash Deo Vs Board of Revenue and Others
Allahabad High Court · (2010) 10 AHC CK 0131
Civil Procedure Code, 1908 (CPC) — Section 80Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331(4)
High Courts29 Oct 2010Dismissed
State of U.P. and Others Vs Gyanendra Kumar Shukla and Others
Allahabad High Court · (2011) 2 AWC 1921 : (2011) 1 UPLBEC 186
Subordinate Officers Ministerial Staff (District Recruitment) Rules, 1975 — Rule 22Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1985 — Rule 22, 7
High Courts29 Oct 2010
Nav Neet Lal Vs Ist A.D.J. and Others
Allahabad High Court · (2010) 10 AHC CK 0072
High Courts29 Oct 2010Dismissed
Faheen Haider Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 720 : (2011) 2 ADJ 37 : (2011) 128 FLR 731 : (2011) 1 UPLBEC 273
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts29 Oct 2010Dismissed
Constable Nand Kishore Shukla Vs Union of India (UOI) and Another
Allahabad High Court · (2010) 10 AHC CK 0049
Border Security Force Act, 1968 — Section 11(2)Border Security Force Rules, 1969 — Rule 177, 22
High Courts29 Oct 2010Allowed
Kisan Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0028
High Courts28 Oct 2010Dismissed
Smt. Zahida Khatoon and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 1 UPLBEC 510
Uttar Pradesh Recognized Basic Schools (Junior High School) (Recruitment and Conditions of Services of Teachers) Rules, 1978 — Rule 14, 14(1)
High Courts28 Oct 2010Dismissed
Process and Product Development Centre Employees Association and Others Vs Government of India and Others
Allahabad High Court · (2011) 1 UPLBEC 266
Administrative Tribunals Act, 1985 — Section 14, 14(2), 5(6)Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 4(5)Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts28 Oct 2010Dismissed
State of U.P. and Others Vs Gyan Singh Yadav and Others
Allahabad High Court · (2010) 10 AHC CK 0379
Allahabad High Court Rules, 1952 — Rule 12Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts28 Oct 2010Dismissed
Neeyat Rout Vs IVth Addl. District Judge and Others
Allahabad High Court · (2010) 10 AHC CK 0362
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1)
High Courts28 Oct 2010
Jagdish Kumar Singh Vs State of U.P. and Another
Allahabad High Court · (2011) 112 RD 437
High Courts28 Oct 2010Dismissed
State of U.P. and Others Vs Umesh Chandra Pandey
Allahabad High Court · (2010) 10 AHC CK 0339
Constitution of India, 1950 — Article 309Police Act, 1861 — Section 2, 46(2)
High Courts28 Oct 2010Dismissed
Smt. Sarita Devi Vs State of U.P. and Others
Allahabad High Court · (2011) 1 AWC 793
Constitution of India, 1950 — Article 102(1), 14, 191, 191(1), 243FRepresentation of the People Act, 1951 — Section 169Uttar Pradesh Panchayat Raj Act, 1947 — Section 12BB, 5A