High Courts01 Nov 2010
Veer Pal Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0353
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 31 of 217
High Courts01 Nov 2010Allowed
Star Paper Mills Ltd. Vs State of U.P. and Others
Allahabad High Court · (2011) 45 VST 55
Uttar Pradesh Trade Tax Act, 1948 — Section 21(1), 21(2)
High Courts01 Nov 2010Allowed
Ram Badai Yadav Vs District Inspector of Schools and Others
Allahabad High Court · (2011) 1 ADJ 269 : (2011) 2 AWC 2092 : (2011) 2 UPLBEC 983
Uttar Pradesh Intermediate Education Act, 1921 — Section 18Uttar Pradesh Secondary Education Service Condition Rules, 1995 — Rule 15, 16
High Courts01 Nov 2010Dismissed
Vinod Kumar Vs State of U.P.and Others
Allahabad High Court · (2010) 11 AHC CK 0196
High Courts01 Nov 2010Allowed
Ramdaras and others Vs Dy.Director of Consolidation, Ghazipur and others
Allahabad High Court · (2010) 11 AHC CK 0191
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts01 Nov 2010Dismissed
Smt. Pushpa Shofat and Others Vs Sarvesh Chand
Allahabad High Court · (2010) 11 AHC CK 0189
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(1)
High Courts01 Nov 2010Allowed
C/M Sardar Patel Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0136
High Courts01 Nov 2010Dismissed
Yashpal Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 35
Constitution of India, 1950 — Article 226, 32Contempt of Courts Act, 1971 — Section 2Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(1), 10(2), 13, 9(2A)
High Courts01 Nov 2010Allowed
Ram Shankar Sharma Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 1 ADJ 248 : (2011) 1 UPLBEC 156
Cantonments Board Service Rules, 1937 — Rule 11, 12, 12(1), 12A, 6Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)
High Courts01 Nov 2010Dismissed
Devasthan Gram Sunni Pargana Balamau Teh. Sandila Vs Nyayalaya Upper Satra Nyayadhish/F.T.C. No. 1 Hardoi and Others
Allahabad High Court · (2011) 112 RD 253
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, 151Limitation Act, 1963 — Section 5
High Courts01 Nov 2010Dismissed
Smt. Meenakshi Devi Vs Neeraj
Allahabad High Court · (2010) 11 AHC CK 0061
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 8 Rule 1Provincial Small Cause Courts Act, 1887 — Section 25
High Courts01 Nov 2010
Puttu Lal and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1258
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 306Penal Code, 1860 (IPC) — Section 306
High Courts01 Nov 2010Dismissed
T.N. Mohila and Others Vs U.P. State Electricity Board and Others
Allahabad High Court · (2011) 130 FLR 155
High Courts01 Nov 2010
Khoob Chand Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ACR 3137
Criminal Procedure (Amendment) Act, 2008 — Section 372
High Courts29 Oct 2010Allowed
Shamim Ahmad Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 672
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 6 Rule 14, Order 6 Rule 17Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 137
High Courts29 Oct 2010Allowed
Sanjeev Gupta and Others Vs Ram Pal and Others
Allahabad High Court · (2011) ACJ 2397 : (2011) 1 AWC 1009
High Courts29 Oct 2010Allowed
Suresh Prasad Chaubey Vs D.I.O.S. and Others
Allahabad High Court · (2010) 10 AHC CK 0377
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts29 Oct 2010
Ram Raj Yadav Vs State of U.P. and Another
Allahabad High Court · (2010) 10 AHC CK 0375
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts29 Oct 2010
Jag Lal Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0374
High Courts29 Oct 2010
Kapil Deo Vs Virendra Kumar Rastogi and Others
Allahabad High Court · (2011) 1 AWC 711 : (2011) 1 UPLBEC 789
Allahabad High Court Rules, 1952 — Rule 5