COURT ARCHIVE

Allahabad High Court judgments, 2010

4,330 judgments · page 29 of 217

High Courts08 Nov 2010

Mohd. Faijan @ Fazzoo Vs State of U.P.

Allahabad High Court · (2010) 11 AHC CK 0109

Criminal Procedure Code, 1973 (CrPC) — Section 397(1), 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 52Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3)

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High Courts08 Nov 2010Dismissed

V.V.S. Voncast Ltd. Vs Commissioner of C. Ex.

Allahabad High Court · (2011) 264 ELT 222

Central Excise Rules, 1944 — Rule 96ZO(2)Central Excises and Salt Act, 1944 — Section 3A, 3A(3)

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High Courts08 Nov 2010Dismissed

Harendra Nath Tripathi and Others Vs Pherai and Others

Allahabad High Court · (2011) 112 RD 770

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11(1), 48, 9A(2)Uttar Pradesh Land Revenue Act, 1901 — Section 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 19

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High Courts08 Nov 2010

Prem Jaiswal @ Premi Jaiswal Vs State of U.P.

Allahabad High Court · (2010) 11 AHC CK 0064

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High Courts08 Nov 2010

Haripal Singh and Another Vs State of U.P.

Allahabad High Court · (2010) 11 AHC CK 0063

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 323, 34

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High Courts08 Nov 2010

Amroo and Others Vs State of U.P.

Allahabad High Court · (2010) 11 AHC CK 0062

Penal Code, 1860 (IPC) — Section 323, 324, 34

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High Courts08 Nov 2010Dismissed

Uttar Pradesh Madhyamik Vitta Viheen Shikshak Sangh Vs Election Commission of India and Others

Allahabad High Court · (2011) 3 AWC 2257 : (2011) 1 UPLBEC 261

Representation of the People Act, 1951 — Section 16

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High Courts08 Nov 2010Allowed

C/M Kisan Inter College Balkudiya and Another Vs State of U.P. and Others

Allahabad High Court · (2010) 11 AHC CK 0054

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High Courts08 Nov 2010Allowed

Chief Project Manager and Others Vs Awadh Transformers Pvt. Ltd.

Allahabad High Court · (2011) 3 AWC 2506

Arbitration and Conciliation Act, 1996 — Section 9

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High Courts08 Nov 2010Dismissed

Rampal Tripathi Vs Union of India (UOI) and Others

Allahabad High Court · (2010) 11 AHC CK 0003

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High Courts08 Nov 2010Dismissed

Rajeev Kumar Vs State of U.P. and Others

Allahabad High Court · (2010) 11 AHC CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts02 Nov 2010Allowed

Savindra Singh Vs Lok Sewa Ayog Utter Pradesh and Others

Allahabad High Court · (2011) 1 ADJ 789

Uttar Pradesh Public Service Commission (Regulation and Procedure) Act, 1985 — Section 3

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High Courts02 Nov 2010

Marico Limited Vs Commissioner of Commercial Taxes, U.P., Lucknow

Allahabad High Court · (2011) 43 VST 150

Uttar Pradesh Value Added Tax Act, 2008 — Section 25(1)

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High Courts02 Nov 2010

Surya Bux Vs State of U.P. and Others

Allahabad High Court · (2010) 11 AHC CK 0357

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High Courts02 Nov 2010

Ram Kesharwani and Another Vs State of UP.

Allahabad High Court · (2010) 11 AHC CK 0350

Penal Code, 1860 (IPC) — Section 272, 273

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High Courts02 Nov 2010Allowed

Raj Kumar Singh Vs Cantonment Board, Allahabad and others

Allahabad High Court · (2012) 2 AWC 1627

Cantonments Fund Servants Rules, 1937 — Rule 5B, 5B(5), 5CConstitution of India, 1950 — Article 16(1), 226

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High Courts02 Nov 2010Allowed

State of U.P. and Others Vs Daya Sagar and Others

Allahabad High Court · (2011) 3 ADJ 686 : (2011) 3 UPLBEC 1872

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High Courts02 Nov 2010Partly Allowed

State of U.P. and Others Vs Ganesh Singh and Another

Allahabad High Court · (2010) 11 AHC CK 0250

Penal Code, 1860 (IPC) — Section 419, 420, 467, 468

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High Courts02 Nov 2010Allowed

Raj Kamal Gupta and Others Vs Union of India (UOI)

Allahabad High Court · (2010) 11 AHC CK 0246

Administrative Service (Appointment by Promotion) Regulations, 1955 — Regulation 5(3)Constitution of India, 1950 — Article 141, 309, 312

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High Courts02 Nov 2010Dismissed

Sanjay Kumar Sharma Vs Central Board of Secondary Education and Others

Allahabad High Court · (2010) 11 AHC CK 0239

Constitution of India, 1950 — Article 226, 32Education Code of Air Force School, 2005 — Chapter 2, Clause 1, Clause 2, Clause 5(a)

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