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Allahabad High Court judgments, 2010

4,330 judgments · page 30 of 217

High Courts02 Nov 2010Disposed Of

Vidya Devi Vs Abdul Rashid

Allahabad High Court · (2011) 6 RCR(Civil) 2629

Provincial Small Cause Courts Act, 1887 — Section 18, 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
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High Courts02 Nov 2010Dismissed

U.P.S.R.T.C. Vs Sudhir Nigam

Allahabad High Court · (2011) 128 FLR 601 : (2011) LLR 361

Allahabad High Court Rules, 1952 — Rule 5Constitution of India, 1950 — Article 226Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 69
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High Courts02 Nov 2010

Union of India (UOI) and Others Vs Ram Baran

Allahabad High Court · (2011) 1 AWC 571 : (2011) 2 UPLBEC 1036

Allahabad High Court Rules, 1952 — Rule 5Armed Forces Tribunals Act, 2007 — Section 3(O), 4, 14, 15, 30, 31, 33, 34, 34(1)Constitution (Forty-Second Amendment) Act, 1976 — Article 323A, 323B
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High Courts02 Nov 2010Dismissed

Ghanshyam Vs State of U.P. and Others

Allahabad High Court · (2011) 1 ADJ 692

Constitution of India, 1950 — Article 311, 311(2)Laws Act, 1876 — Section 36Uttar Pradesh Police Regulations and Uttar Pradesh Road Police Act, 1873 — Section 10
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High Courts02 Nov 2010

Jagat Pal Vs State of U.P. and Another

Allahabad High Court · (2011) 2 ACR 1427

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 6(2), 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)Penal Code, 1860 (IPC) — Section 307
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High Courts02 Nov 2010Allowed

Subhash Yadav Vs State of U.P. and Others

Allahabad High Court · (2011) 2 AWC 2073 : (2011) 128 FLR 38 : (2011) 1 UPLBEC 494

Constitution of India, 1950 — Article 14, 16Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 4, 5, 8
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