High Courts09 Nov 2010Allowed
Urmila Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0175
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 27 of 217
High Courts09 Nov 2010Allowed
Daya Shankar Prasad and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0160
High Courts09 Nov 2010Dismissed
Suresh Chandra and Others Vs Dinesh Kumar and Another
Allahabad High Court · (2010) 11 AHC CK 0159
High Courts09 Nov 2010Allowed
Naveen Chaturvedi Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 1171
Criminal Procedure Code, 1973 (CrPC) — Section 233Evidence Act, 1872 — Section 145, 155(3)
High Courts09 Nov 2010Dismissed
Chandra Mohan Shukla Vs Anil Dhirubhai Ambani and Others
Allahabad High Court · (2010) 11 AHC CK 0120
Constitution of India, 1950 — Article 104, 226Representation of the People Act, 1951 — Section 39
High Courts09 Nov 2010
Smt. Samundara Respondent Vs State of U.P. Thur. Fast Track Court No 1, and Others
Allahabad High Court · (2010) 11 AHC CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 448
High Courts09 Nov 2010Allowed
Smt. Mithilesh Kumari and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 2 AWC 1846
Constitution of India, 1950 — Article 300(A)Evidence Act, 1872 — Section 101, 102, 106Krishi Utpadan Mandi Samiti Adhiniyam, 1964 — Section 7, 8(1)
High Courts09 Nov 2010
Syed Naseem Muzaffar and Others Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 11 AHC CK 0032
High Courts09 Nov 2010Allowed
U.P. Cement Ltd. Lko. Vs State of U.P.
Allahabad High Court · (2010) 11 AHC CK 0031
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 283
High Courts09 Nov 2010Dismissed
B.D. Singh Uchchatar Madh. and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0025
High Courts09 Nov 2010Allowed
Moti Lal Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 572
Constitution of India, 1950 — Article 311(2)(c)
High Courts08 Nov 2010Dismissed
Sukkhu Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 112 RD 283
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)
High Courts08 Nov 2010Allowed
Life insurance corp. of india and Another Vs District Magistrate/District Election Officer and Others
Allahabad High Court · (2011) 1 ADJ 93 : (2011) 2 AWC 2034
Census Act, 1948 — Section 4ACompanies Act, 1956 — Section 617Constitution of India, 1950 — Article 163(1), 310, 324, 324(6), 327
High Courts08 Nov 2010
Ram Abhilakh Verma Vs State of U.P.
Allahabad High Court · (2010) 11 AHC CK 0376
Constitution of India, 1950 — Article 226
High Courts08 Nov 2010
Anna Pal and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0371
High Courts08 Nov 2010Allowed
Dr. Yogendra Pratap Singh and Others Vs The State of U.P.
Allahabad High Court · (2010) 11 AHC CK 0361
High Courts08 Nov 2010
Aqeel Ahmad Vs Civil Judge (S.D.)
Allahabad High Court · (2011) 112 RD 531
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts08 Nov 2010
Vijay Shankar and Another Vs State of U.P.
Allahabad High Court · (2010) 11 AHC CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts08 Nov 2010
Neetu Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0315
High Courts08 Nov 2010Dismissed
Inder Jeet Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 11 AHC CK 0310