High Courts09 Nov 2010Dismissed
Ballo Alias Bal Kishan Vs State of U.P.
Allahabad High Court · (2010) 11 AHC CK 0375
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 26 of 217
High Courts09 Nov 2010Dismissed
Zafar Vs Mohammad Salim
Allahabad High Court · (2010) 11 AHC CK 0367
Transfer of Property Act, 1882 — Section 106
High Courts09 Nov 2010Dismissed
Smt. Premlata and Others Vs Mohd. Ahmed and Others
Allahabad High Court · (2010) 11 AHC CK 0362
High Courts09 Nov 2010Dismissed
Parashuram Chaubey Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0360
High Courts09 Nov 2010Dismissed
A. Kumar Vs State of U.P.
Allahabad High Court · (2011) 112 RD 681
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts09 Nov 2010Dismissed
Subba Ram Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0346
High Courts09 Nov 2010Dismissed
Kaushar Ali Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0338
High Courts09 Nov 2010
Siftey Hasan Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0337
High Courts09 Nov 2010Dismissed
Surendra Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0336
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts09 Nov 2010Allowed
State of U.P. and Another Vs Maqsood Mahmood and Another
Allahabad High Court · (2011) 1 ADJ 668 : (2011) 3 AWC 2620 : (2011) 129 FLR 672
High Courts09 Nov 2010Dismissed
Oscan Enterprises Private Limited Vs New Okhla Industrial Development Authority and Another
Allahabad High Court · (2011) 1 ADJ 602 : (2011) 3 AWC 2315
Constitution of India, 1950 — Article 12, 14, 226
High Courts09 Nov 2010Dismissed
Rajvir and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 954
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 308, 323, 324, 427
High Courts09 Nov 2010Allowed
C/M Al Amin Abdullah Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0282
High Courts09 Nov 2010Allowed
Siya Ram and Another Vs Addl. Collector and Others Siya Ram Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0261
High Courts09 Nov 2010Dismissed
Pradeep Kumar Vs Mohd.Saiful Ezaz Alam Khan and Another
Allahabad High Court · (2010) 11 AHC CK 0228
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts09 Nov 2010Disposed Of
Prince Yadav Vs State of U.P.and another
Allahabad High Court · (2011) 8 RCR(Criminal) 500
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53Uttar Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2004 — Rule 22(5)
High Courts09 Nov 2010Dismissed
Arun Kumar & Anr Vs Shiv Shanker Pandey & Ors
Allahabad High Court · (2010) 11 AHC CK 0205
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts09 Nov 2010Disposed Of
Sushma Educational Society and Others Vs State of U.P.and Others
Allahabad High Court · (2010) 11 AHC CK 0197
National Council for Teachers Education (Recognition, Norms and Procedure) Regulations, 2009 — Clause 8(9)
High Courts09 Nov 2010
Mamta Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0181
Constitution of India, 1950 — Article 226
High Courts09 Nov 2010Dismissed
C/M, Azad Memorial Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 541
Allahabad High Court Rules, 1952 — Rule 5