High Courts11 Nov 2010Dismissed
Atul Mani Tripathi and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 423
Constitution of India, 1950 — Article 226, 32
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 24 of 217
High Courts11 Nov 2010
Sharma Sheet and Component Private Limited Vs Brij Bhushan Sharma
Allahabad High Court · (2010) 11 AHC CK 0007
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts10 Nov 2010
Rajendra Singh Negi Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ADJ 55 : (2011) 4 AWC 3402 : (2011) 128 FLR 210 : (2011) 1 UPLBEC 832
Uttar Pradesh Government Servants (Employment Leave) Rules, 2003 — Rule 3, 5, 5(1), 5(2), 5(3)
High Courts10 Nov 2010
Ram Dheeraj Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0372
High Courts10 Nov 2010Dismissed
Sugandh Chauhan and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0358
High Courts10 Nov 2010Allowed
State of U.P. Vs Rajesh Pradhan
Allahabad High Court · (2010) 11 AHC CK 0326
Contempt of Courts Act, 1971 — Section 19
High Courts10 Nov 2010Dismissed
Manoj Kumar Sengar and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0321
Constitution of India, 1950 — Article 311
High Courts10 Nov 2010Allowed
Smt. Sangeeta Jaiswa Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0320
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17
High Courts10 Nov 2010Allowed
The Commissioner, Commercial Tax, Commericial Tax Bhawan Vs State Bank of India
Allahabad High Court · (2010) 11 AHC CK 0317
High Courts10 Nov 2010Dismissed
U.P. Uco Bank Workers Union Vs UCO Bank and Others
Allahabad High Court · (2010) 11 AHC CK 0316
Industrial Disputes Act, 1947 — Section 9(A)
High Courts10 Nov 2010
Nagar Nigam and Others Vs Rumpy and Another
Allahabad High Court · (2011) 4 AWC 3426 : (2011) 128 FLR 737
Constitution of India, 1950 — Article 21, 226
High Courts10 Nov 2010Dismissed
Sushma Pathak Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 1 ADJ 416
High Courts10 Nov 2010Allowed
Shri Mahavir Singh Bahuuddesiya Mahavidyalaya Vs N.C.T.E. and Others
Allahabad High Court · (2010) 11 AHC CK 0263
High Courts10 Nov 2010Disposed Of
Ravindra Kumar Vs Sachiv Basic Shiksha Board and Others
Allahabad High Court · (2011) 2 ADJ 417 : (2011) 129 FLR 223
Constitution of India, 1950 — Article 14, 226, 227, 309Uttar Pradesh Basic Education Act, 1972 — Section 19, 19(1)Uttar Pradesh Recognized Basic Schools (Junior High Schools) (Recruitment and Conditions of Service of Ministerial Staff and Group D Employees) Rules, 1984 — Rule 6
High Courts10 Nov 2010Allowed
Subhash Mahavidyalaya Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0253
High Courts10 Nov 2010Disposed Of
Sonu Gupta Vs Shanti Devi
Allahabad High Court · (2010) 11 AHC CK 0238
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts10 Nov 2010Partly Allowed
Ramjash Vs State of U.P.and another
Allahabad High Court · (2010) 11 AHC CK 0234
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 308, 323, 325, 504
High Courts10 Nov 2010Disposed Of
Mohammad Kasim and Another Vs District Judge, Sultanpur and Others
Allahabad High Court · (2010) 11 AHC CK 0233
High Courts10 Nov 2010Dismissed
Sunil Dutta Mishra Vs Additional District Judge/Special Judge (EC Act) Sitapur
Allahabad High Court · (2010) 11 AHC CK 0223
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Nov 2010Disposed Of
Chintamani Singh Vs State of U.P.
Allahabad High Court · (2010) 11 AHC CK 0193
Constitution of India, 1950 — Article 16, 309