High Courts12 Nov 2010Allowed
Rajendra Prasad Memorial Girls Degree College, Lucknow & Anr Vs State of U.P. & Ors.
Allahabad High Court · (2010) 11 AHC CK 0206
Stamp Act, 1899 — Section 47A
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 22 of 217
High Courts12 Nov 2010Allowed
Smt. Kamla Devi Vs III Additional District Judge and Others
Allahabad High Court · (2010) 11 AHC CK 0173
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts12 Nov 2010
Ram Sajan Vs Smt. Lalima Alias Gulabi and Another
Allahabad High Court · (2010) 11 AHC CK 0158
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 Nov 2010Dismissed
Smt. Chaman Bano Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 Nov 2010
U.P. State Road Transport Corporation Vs Raham Daad Khan and Another
Allahabad High Court · (2011) 2 AWC 2115 : (2011) 1 TAC 406
Motor Vehicles Act, 1988 — Section 163(A), 173
High Courts12 Nov 2010Dismissed
Kumari Pushpa Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ACR 1939
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 209, 227, 230Penal Code, 1860 (IPC) — Section 319, 363, 366, 376
High Courts12 Nov 2010Dismissed
Natthi Vs State of U.P. and Others Arun Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0094
Land Acquisition Act, 1894 — Section 17, 17(1), 17(1A), 17(2), 17(4)National Capital Region Planning Board Act, 1985 — Section 17, 19, 4, 6, 8Uttar Pradesh Industrial Area Development Act, 1976 — Section 2, 6, 6(2)
High Courts12 Nov 2010Dismissed
Ajay Kumar Vishwakarma Vs State of U.P. and Others
Allahabad High Court · (2011) 2 AWC 1927 : (2011) 128 FLR 209 : (2011) 1 UPLBEC 213
High Courts12 Nov 2010Allowed
Satnam Singh Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 112 RD 679
Constitution of India, 1950 — Article 226
High Courts12 Nov 2010Dismissed
Sumer Prasad and Others Vs Addl. Commissioner and Others
Allahabad High Court · (2011) 112 RD 160
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 11(2), 13, 5
High Courts12 Nov 2010Allowed
Smt. Ankita Sarkar alias Shikha and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 425
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(6)
High Courts12 Nov 2010Dismissed
Harveer Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0066
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts12 Nov 2010Dismissed
Smt. Sumitra Dhuliya Vs Director of Education and Others
Allahabad High Court · (2011) 1 UPLBEC 414
Constitution of India, 1950 — Article 309Fundamental Rules — Rule 56(1)Uttar Pradesh Educational Teaching (Subordinate Gazetted) Service Rules, 1993 — Rule 17
High Courts12 Nov 2010Allowed
Kumari Sonika verma Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 103 : (2011) 1 UPLBEC 386
High Courts12 Nov 2010Dismissed
Azizullah Ansari Vs State of U.P. and others
Allahabad High Court · (2011) 2 UPLBEC 1241
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts12 Nov 2010Dismissed
Vipin Sharma Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3109 : (2011) 8 RCR(Criminal) 2986
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts11 Nov 2010Dismissed
Sarju Vs Addl. Commissioner (Judicial) and Others
Allahabad High Court · (2010) 11 AHC CK 0377
High Courts11 Nov 2010Allowed
Puneet Atta Mills Pvt. Ltd. Vs State of U.P. and Others
Allahabad High Court · (2012) 51 VST 302
Constitution of India, 1950 — Article 226
High Courts11 Nov 2010Allowed
Pramod Kumar Singh Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 112 RD 678
High Courts11 Nov 2010Allowed
Subedar Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0330