High Courts15 Nov 2010
Smt. Aqida Bano Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0149
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 21 of 217
High Courts15 Nov 2010Dismissed
Vinay Dublish Vs Dy. Registrar, Firm, Chit Fund and Society and Others
Allahabad High Court · (2010) 11 AHC CK 0119
High Courts15 Nov 2010Dismissed
Mohammad Nairn Vs Ravi Prakash Chaurasia
Allahabad High Court · (2011) 1 RCR(Rent) 314
High Courts15 Nov 2010Dismissed
The Commissioner of Income Tax Vs Milky Exports International
Allahabad High Court · (2010) 11 AHC CK 0092
Income Tax Act, 1961 — Section 133(6), 31, 40A(3)
High Courts15 Nov 2010
Saleem Vs State of U.P.
Allahabad High Court · (2010) 11 AHC CK 0091
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37, 57, 8
High Courts15 Nov 2010Dismissed
Mohit Kumar Upadhyaya Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 11 AHC CK 0090
High Courts15 Nov 2010Allowed
Committee of Management, Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 517 : (2011) 2 AWC 1327 : (2011) 2 UPLBEC 1001
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts15 Nov 2010Dismissed
Spl. Secretary, Planning and Another Vs Km. Khushbu Devi through her Guardian and Others
Allahabad High Court · (2011) 1 AWC 1025
Motor Vehicles Act, 1988 — Section 173
High Courts15 Nov 2010Dismissed
National Insurance Co. Ltd. Vs Ram Ashish Maurya and Others
Allahabad High Court · (2011) 1 AWC 1026
Motor Vehicles Act, 1988 — Section 173
High Courts12 Nov 2010Allowed
Allahabad District Cooperative Bank and Another Vs Ram Kishore Tewari and Others
Allahabad High Court · (2011) 2 ADJ 207
Uttar Pradesh Co-operative Societies Act, 1965 — Section 128, 98
High Courts12 Nov 2010Allowed
Rakesh Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 140
Constitution of India, 1950 — Article 14, 19, 19(1)(g), 301, 304
High Courts12 Nov 2010Dismissed
Jasvir Singh Vs Hameer Singh and Others
Allahabad High Court · (2011) 2 AWC 2118 : (2011) 2 TAC 59
Motor Vehicles Act, 1988 — Section 166
High Courts12 Nov 2010
Sumer Prasad and Others Vs Additional Commissioner, Jhansi Division and Others
Allahabad High Court · (2011) 1 ADJ 857 : (2011) 3 AWC 2438
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 11(2), 13, 5
High Courts12 Nov 2010
(Smt.) Leena Katiyar Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0324
Criminal Procedure Code, 1973 (CrPC) — Section 167, 53Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7APenal Code, 1860 (IPC) — Section 201, 302, 364A, 62B
High Courts12 Nov 2010Dismissed
Roshan Freight Carrier and Others Vs Trilok Chand Jain and Others
Allahabad High Court · (2011) 1 ADJ 212 : (2011) 3 AWC 2581
Civil Procedure Code, 1908 (CPC) — Section 92Evidence Act, 1872 — Section 116Land Acquisition Act, 1894 — Section 16, 17(2)
High Courts12 Nov 2010Dismissed
Committee of Management, Arya Kanya Inter College Vs Rama Rathi and Others
Allahabad High Court · (2011) 5 ADJ 582
Uttar Pradesh Intermediate Education Act, 1921 — Section 16
High Courts12 Nov 2010Dismissed
Ratan Singh Vs Deputy Director of Consolidation, Sultanpur and Others
Allahabad High Court · (2010) 11 AHC CK 0242
Constitution of India, 1950 — Article 226
High Courts12 Nov 2010Allowed
Badri Prasad Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0241
Arms Act, 1959 — Section 19Arms Rules, 1962 — Rule 56
High Courts12 Nov 2010Partly Allowed
Tejpal Singh Vs State of Uttaranchal (Uttarakhand)
Allahabad High Court · (2010) 11 AHC CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
High Courts12 Nov 2010Allowed
Enaam Vs State of U.P.and another
Allahabad High Court · (2010) 11 AHC CK 0219
Criminal Procedure Code, 1973 (CrPC) — Section 397