High Courts16 Nov 2010Allowed
Bajaj Hindusthan Sugar & Industries Limited, Vishal Khand, Gomti Nagar Lucknow Vs State of U.P. and others.
Allahabad High Court · (2010) 11 AHC CK 0194
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 20 of 217
High Courts16 Nov 2010Allowed
Satya Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0185
Constitution of India, 1950 — Article 14
High Courts16 Nov 2010
Braj Bhushan Patel Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0184
High Courts16 Nov 2010Dismissed
Natinal Insurance Company Ltd. Vs Chhail Bihari Sharma and Others
Allahabad High Court · (2010) 11 AHC CK 0172
High Courts16 Nov 2010Dismissed
Hari Krishna Shankar Sharma Vs Central Administrative Tribunal and Others
Allahabad High Court · (2010) 11 AHC CK 0171
High Courts16 Nov 2010Allowed
Smt. (Dr.) Alka Vs U.P. Public Service Commission Dr. Sanjeev Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0169
High Courts16 Nov 2010Dismissed
Vinod Sharma Vs Xth A.D.J. and Others
Allahabad High Court · (2010) 11 AHC CK 0168
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts16 Nov 2010
State of U.P. and Another Vs Syed Baquair Raza
Allahabad High Court · (2010) 11 AHC CK 0167
Uttar Pradesh Palika (Centralised) Service Rules, 1966 — Rule 6(1)(3)
High Courts16 Nov 2010Dismissed
Shiv Mohan Singh Vs Vinod Kumar Gupta, Asstt. Commissioner, Commercial Tax and Another
Allahabad High Court · (2010) 11 AHC CK 0163
High Courts16 Nov 2010
Kumari Mamta Verma Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 2 ADJ 536 : (2011) 128 FLR 1062
High Courts16 Nov 2010Allowed
Firasat Ali @ Munna Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 109
Arms Act, 1959 — Section 17Penal Code, 1860 (IPC) — Section 307, 323, 504, 506
High Courts16 Nov 2010Allowed
Hindusthan Sugar and Industries Limited Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 124
Constitution of India, 1950 — Article 226
High Courts16 Nov 2010Allowed
Babu Ram Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0013
Constitution of India, 1950 — Article 14
High Courts16 Nov 2010Allowed
Manisha Tripathi and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 129 FLR 87
High Courts15 Nov 2010Dismissed
Rajendra Prasad Vs State of U.P. and Others
Allahabad High Court · (2001) 2 UPLBEC 1794
High Courts15 Nov 2010
Rakesh Kumar Tiwari Vs Deen Dayal Upadhyay Gorakhpur University and Others
Allahabad High Court · (2011) 2 ADJ 246
High Courts15 Nov 2010
Radhey Shyam and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 112 RD 671
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)
High Courts15 Nov 2010Allowed
Ashok Kumar Madheshiya and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 183 : (2011) 4 AWC 3570 : (2011) 129 FLR 800
Uttar Pradesh Government Servants (Seniority) Rules, 1991 — Rule 5, 6, 7
High Courts15 Nov 2010Dismissed
Rajiv Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0270
High Courts15 Nov 2010Dismissed
State Bank of India Vs State of U.P. and Others State Bank of India Vs State of Uttar Pradesh and Others
Allahabad High Court · (2011) 6 RCR(Civil) 2561