High Courts19 Nov 2010
Cook R.N. Bhagat C.R.P.F. Vs Inspector General of Police C.R.P.F.
Allahabad High Court · (2010) 11 AHC CK 0026
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 18 of 217
High Courts19 Nov 2010Dismissed
Mahaveer Prasad Vs D.I.O.S. and Others
Allahabad High Court · (2010) 11 AHC CK 0024
High Courts19 Nov 2010
Smt. Saroj Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0023
High Courts19 Nov 2010
Irshad Ahmad and Others Vs Ramesh Chand Setthi and Others
Allahabad High Court · (2010) 11 AHC CK 0022
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts19 Nov 2010
Jagdish Singh Vs State of U.P. and Another
Allahabad High Court · (2010) 11 AHC CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts19 Nov 2010Allowed
State of U.P. Vs Noor Mohd
Allahabad High Court · (2010) 11 AHC CK 0001
Penal Code, 1860 (IPC) — Section 307, 34, 506
High Courts18 Nov 2010Dismissed
Sumit Pharmaceuticals Vs Commissioner of Trade Tax, U.P., Lucknow Commissioner of Trade Tax, U.P., Lucknow Vs Sumit Pharmaceuticals
Allahabad High Court · (2011) 43 VST 81
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 2
High Courts18 Nov 2010Allowed
British India Corporation Ltd. Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 2 AWC 1316 : (2011) 2 LLJ 763
Constitution of India, 1950 — Article 12, 14Uttar Pradesh Industrial Disputes Act, 1947 — Section 10, 17A, 2, 39, 4K
High Courts18 Nov 2010Dismissed
Smt. Mithilesh Kumari Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 40
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 161
High Courts18 Nov 2010
Bharatram Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0378
Uttar Pradesh Nirman Nigam Limited General Service Rules, 1980 — Rule 23
High Courts18 Nov 2010Dismissed
Faiyaz Vs The State of U.P.
Allahabad High Court · (2011) 2 ACR 1856
Criminal Procedure Code, 1973 (CrPC) — Section 482Motor Vehicles Act, 1988 — Section 207, 207(1), 207(2), 3, 39
High Courts18 Nov 2010Allowed
Ram Samugh Maruriya Vs State of U.P.
Allahabad High Court · (2010) 11 AHC CK 0300
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 304(B)
High Courts18 Nov 2010
Brijendra Kumar Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0285
High Courts18 Nov 2010Allowed
Ram Hari Vs Senior Regional Manager and Another
Allahabad High Court · (2011) 1 ADJ 186
High Courts18 Nov 2010
Smt. Shwati Bansal and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0266
High Courts18 Nov 2010Disposed Of
Chhidda and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0262
High Courts18 Nov 2010Dismissed
State of U.P. Vs Star Paper Mills Ltd. and Another
Allahabad High Court · (2010) 11 AHC CK 0260
Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts18 Nov 2010Allowed
Dinesh Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 4 SLR 174
Uttar Pradesh Pharmacists Service Rules, 1980 — Rule 15(2), 8
High Courts18 Nov 2010Disposed Off
Satto Devi and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 11 AHC CK 0255
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts18 Nov 2010Allowed
Ranvir Vs State of U.P.
Allahabad High Court · (2010) 11 AHC CK 0254
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 376