High Courts23 Nov 2010Dismissed
U.N. Agarwala Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 11 AHC CK 0113
Uttar Pradesh State Universities Act, 1973 — Section 31A, 68
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 16 of 217
High Courts23 Nov 2010Dismissed
Guru Prasad and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 518 : (2011) 8 RCR(Criminal) 1707
Constitution of India, 1950 — Article 161, 226, 72Criminal Procedure Code, 1973 (CrPC) — Section 432, 433, 433A, 57Penal Code, 1860 (IPC) — Section 149, 302
High Courts23 Nov 2010Disposed Of
Basic Shiksha Adhikari Vs Smt. Mandari Chaudhary and Others
Allahabad High Court · (2011) 1 UPLBEC 136
High Courts23 Nov 2010
Ram Sewak Palaria Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 715 : (2011) 3 UPLBEC 1990
High Courts22 Nov 2010Dismissed
Attar Singh Vs Central Administrative Tribunal, Allahabad and others
Allahabad High Court · (2011) 3 UPLBEC 2260
Constitution of India, 1950 — Article 226
High Courts22 Nov 2010Dismissed
Khem Chand Vs State of U.P. and Others
Allahabad High Court · (2011) 112 RD 108
Constitution of India, 1950 — Article 226Court Fees Act, 1870 — Section 7
High Courts22 Nov 2010Dismissed
Ram Narayan Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 110 : (2011) 128 FLR 207
Prevention of Corruption Act, 1988 — Section 13(2), 7Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 7
High Courts22 Nov 2010
Laxmi Narayan Chaudhari and Others Vs State of U.P.
Allahabad High Court · (2011) 1 UPLBEC 389
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 323, 34, 504, 506
High Courts22 Nov 2010Dismissed
Guru Narain Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 702 : (2011) 3 AWC 2599 : (2011) 2 UPLBEC 971
Constitution of India, 1950 — Article 136, 226
High Courts22 Nov 2010
Samaya Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ACR 1160
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 203, 308, 323, 406, 420
High Courts22 Nov 2010Dismissed
Sukhpal Singh and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1943
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 397, 401Dowry Prohibition Act, 1961 — Section 3, 4, 6, 6(1), 6(2)Penal Code, 1860 (IPC) — Section 304B, 406, 498A
High Courts20 Nov 2010
Naipal Maurya Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 213 : AIR 2011 All 81 : (2011) 112 RD 288
Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 12, 12(1), 12(2), 8(1)
High Courts20 Nov 2010Allowed
Arkey Glass Works Vs Commissioner of Commercial Tax, U.P., Lucknow
Allahabad High Court · (2011) 39 VST 489
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts20 Nov 2010
Rashik Kumar Vs Virendra Kumar and Another
Allahabad High Court · (2010) 11 AHC CK 0295
Constitution of India, 1950 — Article 14Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2), 20, 7
High Courts20 Nov 2010Allowed
Narang Brewaries Vs Commissioner of Trade Tax, U. P., Lucknow
Allahabad High Court · (2011) 43 VST 268
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts20 Nov 2010Dismissed
Arvind Kumar Vs State of U.P. and Another
Allahabad High Court · (2010) 11 AHC CK 0275
Civil Procedure Code, 1908 (CPC) — Section 125, 96Constitution of India, 1950 — Article 226
High Courts20 Nov 2010Dismissed
Union of India Vs Gulam Mohammad
Allahabad High Court · (2010) 11 AHC CK 0237
Railways Act, 1980 — Section 153, 154, 156
High Courts20 Nov 2010Dismissed
Sanjai Jain Vs Raj Kishore Rastogi and others
Allahabad High Court · (2010) 11 AHC CK 0198
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 18
High Courts20 Nov 2010Disposed Of
Praveen Kumar & Ors. Vs State of U.P. & Anr.
Allahabad High Court · (2010) 11 AHC CK 0192
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 24, 5, 5A
High Courts20 Nov 2010
Onkar Nath Sarin and Others Vs Sardar Singh Maggu
Allahabad High Court · (2010) 11 AHC CK 0121
Constitution of India, 1950 — Article 136, 226