High Courts24 Nov 2010Dismissed
Adail Singh Meena Vs Azmal Khan alias Chotay and Others
Allahabad High Court · (2010) 11 AHC CK 0276
Uttar Pradesh Municipalities Act, 1916 — Section 20Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C, 83(1)
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 15 of 217
High Courts24 Nov 2010Disposed Of
Sunil Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 238
High Courts24 Nov 2010Disposed Of
Dinesh Kumar Verma Vs State of U.P.through Principal Secretary, Ministry Of Education, Govt.of U.P., Lucknow and others
Allahabad High Court · (2010) 11 AHC CK 0227
High Courts24 Nov 2010Dismissed
Hariom Gupta Vs Ganesh Dutt Sharma
Allahabad High Court · (2010) 11 AHC CK 0226
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts24 Nov 2010
Jal Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0147
Land Acquisition Act, 1894 — Section 4, 6Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117(6)
High Courts24 Nov 2010Dismissed
Ashagar Ali Vs Administrator, Nagar Mahapalika and Others
Allahabad High Court · (2011) 3 ADJ 726 : (2011) 129 FLR 205
Constitution of India, 1950 — Article 14, 226
High Courts24 Nov 2010
Tarun Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 1 UPLBEC 214
High Courts24 Nov 2010Dismissed
Jai Chand Vs State of U.P.
Allahabad High Court · (2011) 2 ACR 1246
Penal Code, 1860 (IPC) — Section 364A
High Courts24 Nov 2010Allowed
Smt. Champa Rani Vs Motor Accident Claims Tribunal/District Judge and Others
Allahabad High Court · (2011) 1 AWC 1023
High Courts23 Nov 2010Allowed
State of Uttar Pradesh Vs Deepak Pandey and Another
Allahabad High Court · (2010) 11 AHC CK 0383
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 368, 376
High Courts23 Nov 2010Dismissed
P.K. Dalmia Vs Official Liquidator, Uttar Pradesh Cement Corpn. Ltd.
Allahabad High Court · (2010) 11 AHC CK 0382
Civil Procedure Code, 1908 (CPC) — Section 100A, 4(1)Companies (Amendment) Act, 1976 — Section 100ACompanies (Court) Rules, 1959 — Rule 164
High Courts23 Nov 2010Dismissed
Balak Ram Vs State of Uttar Pradesh and Others
Allahabad High Court · (2010) 11 AHC CK 0380
High Courts23 Nov 2010Dismissed
Gopal Krishna Srivastava Vs State of Uttar Pradesh and Others
Allahabad High Court · (2010) 11 AHC CK 0379
High Courts23 Nov 2010Dismissed
Laxmi Narain Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0344
High Courts23 Nov 2010
Nawab Singh Vs Shiv Raj Singh and Others
Allahabad High Court · (2010) 11 AHC CK 0339
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21, 21(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 43 Rule 1, 100, 104Uttar Pradesh Civil Laws (Amendment) Act, 1991 — Section 21
High Courts23 Nov 2010Allowed
Malkhan Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 638 : (2011) 2 AWC 1335 : (2011) 1 UPLBEC 361
High Courts23 Nov 2010Allowed
Burhamal Lamba Vs Mahesh Chand and Others
Allahabad High Court · (2011) 1 ADJ 31
Administration of Evacuee Property Act, 1950 — Section 2, 46, 6(2)
High Courts23 Nov 2010Dismissed
Neeraj Rohtagi Vs Uma Kejariwal
Allahabad High Court · (2010) 11 AHC CK 0235
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts23 Nov 2010Dismissed
Rahul Kumar Chaubey Vs State of U.P. & Ors.
Allahabad High Court · (2010) 11 AHC CK 0209
Constitution of India, 1950 — Article 16
High Courts23 Nov 2010Dismissed
Ausaf Ahmad & others Vs Union of India & Ors.
Allahabad High Court · (2010) 11 AHC CK 0208
National Council for Teacher Education Act, 1993 — Section 12, 32(2)