High Courts26 Nov 2010Allowed
Ashok Leyland Finance Limited Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 1162 : (2011) 1 ADJ 61 : (2011) CriLJ 2011
Penal Code, 1860 (IPC) — Section 394, 411
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 13 of 217
High Courts26 Nov 2010
Hizwana Bano Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 440 : (2011) 2 AWC 1962
Constitution of India, 1950 — Article 136, 142, 226Uttar Pradesh Public Services Act, 1994 — Section 2, 9
High Courts26 Nov 2010
Kumari Indu Mishra Vs Union of India (UOI) and Others Meharban Vs State of U.P. and Others
Allahabad High Court · (2011) CriLJ 4499
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 21, 22, 22(5)General Clauses Act, 1897 — Section 21
High Courts26 Nov 2010
Shreyaskar Tripathi Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0280
Acharya Niyamawali, 1998 — Rule 10, 10(1), 10(2), 10(3)Allahabad High Court Rules, 1952 — Rule 5Constitution of India, 1950 — Article 12, 21, 21(A), 226
High Courts26 Nov 2010Allowed
Basanti and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 12
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 231, 319Penal Code, 1860 (IPC) — Section 201, 302
High Courts26 Nov 2010Allowed
Pramod Kumar Singh Vs State of U.P.and another
Allahabad High Court · (2010) 11 AHC CK 0232
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts26 Nov 2010Allowed
Ramjas (No.14255963 M.Regimental Havildar Major) Vs Union of India and others
Allahabad High Court · (2010) 11 AHC CK 0231
Armed Forces Tribunal Act, 2007 — Section 34Indian Penal Code, 1860 — Section 34, 323, 325, 452, 506Army Act, 1950 — Section 120A, 121A, 122, 123, 161, 1611A, 165, 167, 181, 182, 193, 194, 195, 196, 197, 198, 199, 200, 201, 205, 209, 293, 302, 304, 307, 354, 359, 362, 363, 364, 365, 366, 366A, 366B, 367, 368, 369, 370, 371, 372, 373, 376, 377, 379, 380, 391, 392, 398, 399, 400,403, 404, 406, 407, 408, 409, 417, 418, 419, 420, 421, 449, 450, 453, 454, 455, 456, 457, 458, 465, 466, 467, 468, 471, 472, 743, 744, 745, 476, 477A, 489A, 489B, 489C, 489D, 489E, 493, 494, 495, 496, 497, 498
High Courts26 Nov 2010Allowed
H.E.C. Daruwala and Others Vs Capital Finance of India Pvt. Ltd. and Others
Allahabad High Court · (2010) 11 AHC CK 0151
Civil Procedure Code, 1908 (CPC) — Section 115, 47(3), 50Contract Act, 1872 — Section 56, 73Land Acquisition Act, 1894 — Section 11, 18, 4
High Courts26 Nov 2010Allowed
Smt. Shanti Vs Additional District Judge and Others
Allahabad High Court · (2011) 2 ADJ 738 : (2011) 112 RD 530
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts26 Nov 2010Dismissed
Sheodhan Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 3 ADJ 483
Arbitration and Conciliation Act, 1996 — Section 11, 11(8)
High Courts26 Nov 2010Dismissed
Mohammad alias Noor Mohammad Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 1174
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 52, 53, 7A
High Courts26 Nov 2010
Smt. Manju Singh Vs Tara Chand and Another
Allahabad High Court · (2011) 1 ACR 1164
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 231Penal Code, 1860 (IPC) — Section 228(1), 307, 323, 324, 504
High Courts26 Nov 2010Dismissed
Smt. Seema Azad Vs State of U.P.
Allahabad High Court · (2011) 2 ACR 2085
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 196, 482Penal Code, 1860 (IPC) — Section 120B, 121, 121A
High Courts26 Nov 2010
State of U.P. and Another Vs Rajmani Mishra
Allahabad High Court · (2010) 11 AHC CK 0095
Constitution of India, 1950 — Article 14, 16, 226
High Courts26 Nov 2010Allowed
Rajesh Prasad Mishra Vs The Commissioner Jhansi Division and Others
Allahabad High Court · (2011) 1 ADJ 135 : (2011) 1 UPLBEC 216
Civil Services (Classification, Control and Appeal) (Uttar Pradesh Amendment) Rules, 1975 — Rule 55Industrial Disputes Act, 1947 — Section 11
High Courts26 Nov 2010Dismissed
Smt. Laxmi Devi Tandon Vs Dr. Kailash Nath Mehrotra and Others
Allahabad High Court · (2012) 1 CivCC 522 : (2011) 112 RD 656
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 20 Rule 5
High Courts26 Nov 2010
Karan Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 422 : (2011) 1 ADJ 9
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 401(2)Penal Code, 1860 (IPC) — Section 120(B), 465, 467, 468, 469
High Courts25 Nov 2010Dismissed
Waterflow Industries Gaur Kender Mathura Vs Commissioner of Commercial Tax, U.P., Lucknow
Allahabad High Court · (2011) 43 VST 114
Uttar Pradesh Value Added Tax Act, 2008 — Section 54, 8
High Courts25 Nov 2010
Baburam Sharma Vs District Judge and Others
Allahabad High Court · (2011) 3 CivCC 203 : (2011) 6 RCR(Civil) 2262 : (2011) 112 RD 584
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 1, Order 8 Rule 6A, Order 8 Rule 9
High Courts25 Nov 2010Dismissed
Bharat petroleum Corporation Ltd. and Another Vs Commissioner, Agra Division and Others
Allahabad High Court · (2010) 11 AHC CK 0390
Petroleum Rules, 2002 — Rule 141, 144, 151, 153(1), 54(2)