High Courts30 Nov 2010Dismissed
Shiv Kumar and Another Vs Satyapal Gautam, Vice Chancellor, M.J.P. Rohilkhand Uni.
Allahabad High Court · (2010) 11 AHC CK 0104
Contempt of Courts Act, 1971 — Section 20
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 12 of 217
High Courts30 Nov 2010Allowed
Mohan Singh Vs State of U.P.
Allahabad High Court · (2010) 11 AHC CK 0060
Constitution of India, 1950 — Article 14
High Courts30 Nov 2010Allowed
Ganga Sagar Vs Deputy Director of Consolidation, Siddharth Nagar and Another
Allahabad High Court · (2011) 2 AWC 1331 : (2011) 112 RD 109
High Courts29 Nov 2010
Commissioner of Central Excise Vs Parmarth Iron Pvt. Ltd.
Allahabad High Court · (2011) 2 ADJ 83 : (2010) 260 ELT 514
Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 33, 9DCENVAT (Credit) Rules, 2004 — Rule 14
High Courts29 Nov 2010Allowed
Swatantra Kumar and Others Vs Sacchidanand Jaiswal and Others
Allahabad High Court · (2011) 5 ADJ 701 : (2011) 4 AWC 3949
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22
High Courts29 Nov 2010Dismissed
Param Hans Mishra Vs State of Uttar Pradesh and Others
Allahabad High Court · (2010) 11 AHC CK 0384
High Courts29 Nov 2010
Saeeda and Others Vs Nizam Uddin
Allahabad High Court · (2010) 11 AHC CK 0381
Evidence Act, 1872 — Section 90A
High Courts29 Nov 2010Dismissed
Chhangoo and Others Vs Civil Judge (J.D.) South Court No. 24 and Others
Allahabad High Court · (2010) 11 AHC CK 0374
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts29 Nov 2010Allowed
Smt. Anuradha Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0373
High Courts29 Nov 2010Allowed
State of U.P. and Others Vs Ajay Kumar Singh
Allahabad High Court · (2011) 1 ADJ 656
Constitution of India, 1950 — Article 14, 16Limitation Act, 1963 — Section 5
High Courts29 Nov 2010
Shakuntala Devi Vs Additional Civil Judge and Others
Allahabad High Court · (2011) 1 ADJ 859
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Transfer of Property Act, 1882 — Section 39, 52
High Courts29 Nov 2010Dismissed
U.P.State Road Transport Corp., Lucknow & Ann Vs Mirza Athar Beg & Ors.
Allahabad High Court · (2010) 11 AHC CK 0207
Road Transport Corporations Act, 1950 — Section 45
High Courts29 Nov 2010Allowed
Dr. Avinash Chand Goel Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 232 : (2011) 3 UPLBEC 2324
Contract Act, 1872 — Section 72
High Courts29 Nov 2010Dismissed
Nizamuddin Vs State of U.P. and Others
Allahabad High Court · (2011) 128 FLR 280
High Courts29 Nov 2010Allowed
Madarsa Qurania and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0017
Banaras Hindu University Act, 1915 — Section 17Constitution of India, 1950 — Article 309Uttar Pradesh Ashaskiya Arabi Tatha Farsi Madarson Ki Manyata Evan Sewa Niyamawali Rules, 1987 — Rule 11, 18, 2, 3, 37
High Courts29 Nov 2010Disposed Of
Anju Raikwar and Others Vs State of U.P and Others
Allahabad High Court · (2010) 11 AHC CK 0012
Penal Code, 1860 (IPC) — Section 107, 120B, 155(2), 156(1), 306
High Courts27 Nov 2010Allowed
ASIF and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ADJ 176
Constitution of India, 1950 — Article 226Prevention of Cruelty to Animals Act, 1960 — Section 11, 29, 29(1), 29(3)Uttar Pradesh Prevention of Cow Slaughter Act, 1955 — Section 5A, 8, 8(2)
High Courts26 Nov 2010Dismissed
Shivhare Builders Vs Executive Engineer, Provincial Division, P.W.D. and Others
Allahabad High Court · (2011) 3 ADJ 414 : (2011) 6 RCR(Civil) 2403
Arbitration and Conciliation Act, 1996 — Section 11, 11(1), 11(3), 11(6), 11(7)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts26 Nov 2010
Chief Engineer (Madhya Ganga), U.P. Irrigation Department and Others Vs Jain Construction Co. Engineers and Contractor
Allahabad High Court · (2011) 1 ADJ 769 : (2011) 5 RCR(Civil) 932 : (2011) 1 UPLBEC 41
Arbitration Act, 1940 — Section 20, 20(1), 20(4), 39(1)
High Courts26 Nov 2010
Khem Singh Vs District Magistrate/Administrator and Others
Allahabad High Court · (2010) 11 AHC CK 0343
Uttar Pradesh Co-operative Societies Employees Service Regulations, 1975 — Regulation 84, 85Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 85