High Courts25 Nov 2010Dismissed
Ajay Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 584
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 14 of 217
High Courts25 Nov 2010Allowed
Committee of Management, Sri Ram Janki Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 469 : (2011) 3 UPLBEC 1858
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(5)
High Courts25 Nov 2010Dismissed
Ram Singh Vs Shivanand and Others
Allahabad High Court · (2011) 1 ADJ 279 : (2011) 2 AWC 2077
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 109, 2(3), 20(4), 3
High Courts25 Nov 2010Dismissed
Pramila Handicraft Vs Cestat
Allahabad High Court · (2011) 264 ELT 215
Constitution of India, 1950 — Article 226
High Courts25 Nov 2010Dismissed
Thakura Vs District Judge Sitapur and Others
Allahabad High Court · (2010) 11 AHC CK 0240
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts25 Nov 2010Allowed
Iqbal Vs State of U.P.
Allahabad High Court · (2011) 8 RCR(Criminal) 1739
Penal Code, 1860 (IPC) — Section 308, 323, 324, 326, 336
High Courts25 Nov 2010Dismissed
State of U.P. and Others Vs Narendra Rai
Allahabad High Court · (2010) 11 AHC CK 0221
High Courts25 Nov 2010Dismissed
Shyam Narain & others Vs Harakh Chandra Nahata and others
Allahabad High Court · (2010) 11 AHC CK 0210
High Courts25 Nov 2010Allowed
Ram Achal Yadav Vs State of U.P.
Allahabad High Court · (2010) 11 AHC CK 0165
Constitution of India, 1950 — Article 14
High Courts25 Nov 2010Dismissed
Raj Kapoor Gupta and Another Vs District Judge Hardoi and Others
Allahabad High Court · (2011) 3 CivCC 78 : (2011) 6 RCR(Civil) 2525 : (2011) 112 RD 580
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(1), Order 14 Rule 2(2), 11, 66(1)
High Courts25 Nov 2010Allowed
Ram Prasad Singh Vs State of U.P.
Allahabad High Court · (2010) 11 AHC CK 0116
Constitution of India, 1950 — Article 14
High Courts25 Nov 2010Allowed
Sanjay Gupta Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 1 ADJ 756
Income Tax Act, 1961 — Section 127, 127(1), 132, 153C
High Courts25 Nov 2010Dismissed
Smt. Sanjida Vs Smt. Shaukat Ara Begum and Others
Allahabad High Court · (2010) 11 AHC CK 0015
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 106
High Courts24 Nov 2010
Simitri Kumari and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 836
High Courts24 Nov 2010Allowed
Neeraj Kumar Pandey Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0370
High Courts24 Nov 2010
Dugdh Utpadak Sahkari Sangh Ltd. Vs Presiding Officer Labour Court and Others
Allahabad High Court · (2011) 2 ADJ 295 : (2011) 129 FLR 85
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts24 Nov 2010Allowed
Shyam Sundar Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0298
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 333
High Courts24 Nov 2010Dismissed
Navneet Singh and Others Vs Deepak Kumar, Executive Engineer, U.P.S.P.C. E.D.D.
Allahabad High Court · (2010) 11 AHC CK 0290
Contempt of Courts Act, 1971 — Section 20
High Courts24 Nov 2010Disposed Of
Amrit Lal Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0289
Penal Code, 1860 (IPC) — Section 109, 120B, 406, 420, 477APrevention of Corruption Act, 1988 — Section 13
High Courts24 Nov 2010Disposed Of
Smt. Lajjavati Vs State of U.P.
Allahabad High Court · (2011) 6 RCR(Civil) 2393 : (2011) 112 RD 769
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 10(5)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4