High Courts10 Nov 2010
Pradeep Kumar Agarwal Vs Smt. Meena Jaiswal
Allahabad High Court · (2010) 11 AHC CK 0183
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 25 of 217
High Courts10 Nov 2010Dismissed
Dwarika Prasad Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0161
High Courts10 Nov 2010Dismissed
Jai Pal Singh (Dead) through L.Rs. Vs Addl. Commissioner (Nyayik), Meerut Region, Meerut and Another
Allahabad High Court · (2011) 2 AWC 1937 : (2011) 112 RD 33
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 5, 5(1), 5(6)
High Courts10 Nov 2010Dismissed
Raj Kumar Vs Food Corporation of India and Another
Allahabad High Court · (1997) 3 UPLBEC 2051
High Courts10 Nov 2010
Goenka Motors Pvt. Ltd. and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 2219 : (2011) 1 UPLBEC 441
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 14, 14(1), 14(2), 15, 15(1)
High Courts10 Nov 2010
Smt. Kushum and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0128
High Courts10 Nov 2010
Navin I. Harison and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 1167
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 504
High Courts10 Nov 2010Allowed
Ram Sharan Alias Bhaiji Vs State of U.P.
Allahabad High Court · (2010) 11 AHC CK 0107
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(C)
High Courts10 Nov 2010Dismissed
Rakesh Kumar Dayal Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 861 : (2011) 1 UPLBEC 224
High Courts10 Nov 2010
Smt. Baduroonisha Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0093
High Courts10 Nov 2010Dismissed
Suresh Prasad Tripathi Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0078
High Courts10 Nov 2010
Ram Jash Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1243
Criminal Procedure Code, 1973 (CrPC) — Section 161, 228, 482Penal Code, 1860 (IPC) — Section 308, 323, 325, 504
High Courts10 Nov 2010Dismissed
Committee of Management, Arya Madhyamik Vidyalaya and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0067
High Courts10 Nov 2010Dismissed
Ganga Ram Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0057
High Courts10 Nov 2010Allowed
Mohd. Azmal Vs State of U.P. and Others
Allahabad High Court · (2010) 11 AHC CK 0056
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts10 Nov 2010Allowed
Balbhadra Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 596
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 41
High Courts10 Nov 2010
B.C. Gupta and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ACR 1332 : (2011) 7 RCR(Criminal) 462
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts10 Nov 2010Dismissed
Smt. Lata Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1435 : (2011) 1 ADJ 57
Criminal Procedure Code, 1973 (CrPC) — Section 482, 5Immoral Traffic (Prevention) Act, 1956 — Section 13, 13(3), 14, 15, 16
High Courts10 Nov 2010
Jitendra Valmiki @ Jitendra Vs State of U.P.
Allahabad High Court · (2010) 11 AHC CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 389Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts09 Nov 2010Allowed
Mukesh Vs State of U. P. and Another
Allahabad High Court · (2011) 2 ACR 2091
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)Penal Code, 1860 (IPC) — Section 376