High Courts25 Oct 2010
Moin Uddin Vs Iftekhar Husain and Others
Allahabad High Court · (2010) 10 AHC CK 0373
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 38 of 217
High Courts25 Oct 2010
C/M Aanandmai Shree Shanti Maa Intermediate College and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0371
High Courts25 Oct 2010
Sangeeta Electronics Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0351
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts25 Oct 2010Allowed
Kishan and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 959 : (2011) 2 DMC 44
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 304B
High Courts25 Oct 2010Dismissed
Arvind Kumar Sharma Vs State of U.P, and Others
Allahabad High Court · (2010) 10 AHC CK 0268
High Courts25 Oct 2010Disposed Of
Fakhruddin and others Vs Addl.Commissioner (Judicial/First) Varanasi Division and others
Allahabad High Court · (2010) 10 AHC CK 0246
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39
High Courts25 Oct 2010Allowed
Nekiram & Ors. Vs State of U.P.
Allahabad High Court · (2010) 10 AHC CK 0238
High Courts25 Oct 2010Dismissed
Ashok Kumar Ex.No.1399-7730-G Sepoy/AMB.Asst. Vs Union of India and others
Allahabad High Court · (2010) 10 AHC CK 0227
Armed Forces Tribunal Act, 2007 — Section 34Army Rules, 1954 — Rule 13(2), 13(3)(III)(v)
High Courts25 Oct 2010Disposed Of
Raghu Nath Saran Vs VIIIth Addl.District and Sessions Judge
Allahabad High Court · (2010) 10 AHC CK 0211
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts25 Oct 2010Dismissed
Ramdhari Vs State of U.P. and others
Allahabad High Court · (2010) 10 AHC CK 0208
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198A
High Courts25 Oct 2010Dismissed
Naqui Hassan Vs Addl.District Judge, Court No.2, Varanasi and Others
Allahabad High Court · (2010) 10 AHC CK 0173
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts25 Oct 2010Dismissed
Ram Manohar Tomar & Ors Vs Harcharan Lal Mehrotra & Ors
Allahabad High Court · (2010) 10 AHC CK 0166
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(c), 20(2)(c)
High Courts25 Oct 2010
Rajesh Alias Rajju Vs State
Allahabad High Court · (2011) 1 ACR 1051
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 376
High Courts25 Oct 2010
Vinay Shanker Pandey Vs Sri O.P. Gaur and Another
Allahabad High Court · (2010) 10 AHC CK 0138
High Courts25 Oct 2010
Ram Lachhan Ram and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0134
High Courts25 Oct 2010Dismissed
Uttar Pradesh State Industrial Development Corporation Ltd. Vs Preetam and Others Managing Director, U.P.S.I.D.C. Vs Pancham U.P. State Industrial Corporation Ltd. Vs Ram Deen and Others
Allahabad High Court · (2010) 10 AHC CK 0092
Land Acquisition Act, 1894 — Section 18, 4
High Courts25 Oct 2010Dismissed
Santosh Kumar and Another Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 1002
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts25 Oct 2010
Prashant Singh Gaur Vs State of U.P. and Others
Allahabad High Court · (2010) 10 AHC CK 0074
High Courts25 Oct 2010Dismissed
Hafeez Ahmed Vs Raseed Ahmad Ansari
Allahabad High Court · (2010) 10 AHC CK 0054
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16
High Courts25 Oct 2010Dismissed
Vikas Sharma Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 692
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 328, 376