High Courts07 Oct 2010Dismissed
Tara Chandra Dubey Vs State of U.P. and Others
Allahabad High Court · (2011) 1 AWC 803 : (2011) 128 FLR 536 : (2011) 1 UPLBEC 692
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 47 of 217
High Courts07 Oct 2010Allowed
Shekhar Tiwari and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ACR 2632
Allahabad High Court Rules, 1952 — Rule 6Constitution of India, 1950 — Article 20(2), 226, 227Criminal Law (Amendment) Act, 1932 — Section 7
High Courts07 Oct 2010Dismissed
Mansha Devi Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 775
Uttar Pradesh Establishment and Regulation of Saw Mills Rules, 1978 — Rule 10, 5, 6, 7, 9
High Courts07 Oct 2010Allowed
Commissioner of Customs C.G.O. Vs Nailesh Shah Karta
Allahabad High Court · (2010) 10 AHC CK 0277
Customs Act, 1962 — Section 11
High Courts07 Oct 2010Allowed
Awadhesh Agarwal Vs State of U.P. and another
Allahabad High Court · (2010) 10 AHC CK 0265
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 420, 471, 472
High Courts07 Oct 2010Allowed
Rizwan Haider Kazmi and others Vs State of U.P. and others
Allahabad High Court · (2011) 7 RCR(Criminal) 826
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts07 Oct 2010Partly Allowed
Raheesuddin @ Kalwa and others Vs State of U.P.and another
Allahabad High Court · (2011) 8 RCR(Criminal) 2611
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts07 Oct 2010Disposed Of
Yaduvir Singh, Dr. Vs State of U.P.through Principal Secretary Technical Education & 3 Ors
Allahabad High Court · (2010) 10 AHC CK 0164
Constitution of India, 1950 — Article 16, 166, 226
High Courts07 Oct 2010
Arun Kumar Pathak Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 208 : (2011) 2 UPLBEC 1041
Police Act, 1861 — Section 2Police Regulations — Regulation 520Police Rules, 2008 — Rule 26
High Courts07 Oct 2010Dismissed
Cattle Remedies Vs CESTAT
Allahabad High Court · (2011) 264 ELT 344
Central Excises and Salt Act, 1944 — Section 11A, 35G
High Courts07 Oct 2010Allowed
Commissioner of Customs C.G.O. Vs Sonam International Shop No. 9
Allahabad High Court · (2010) 181 ECR 106 : (2012) 275 ELT 326
Customs Act, 1962 — Section 103, 104, 108, 11, 11(2)Evidence Act, 1872 — Section 24Food and Drugs Act, 1955 — Section 135(1)
High Courts07 Oct 2010Allowed
Laxmi Mohan Sharma Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 294 : (2011) 1 AWC 812 : (2011) 1 UPLBEC 276
Constitution of India, 1950 — Article 21
High Courts07 Oct 2010Allowed
Vinay Kumar Awasthi and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 891
Criminal Procedure Code, 1973 (CrPC) — Section 161, 301, 319, 482Penal Code, 1860 (IPC) — Section 301, 302, 323, 376, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(2)
High Courts07 Oct 2010
Rai Saheb Panna Lal Vs D.D.C. and Others
Allahabad High Court · (2011) 1 ADJ 329
Constitution of India, 1950 — Article 226
High Courts07 Oct 2010Allowed
A.P. Satish Yadav Constable 221 Vs State of U.P. and Others
Allahabad High Court · (2011) 128 FLR 703
Advocates Act, 1961 — Section 31
High Courts07 Oct 2010Dismissed
Food Corporation of India Vs Assistant Labour Commissioner (Central) A.I.T. Campus, Govind Nagar, Kanpur and Others
Allahabad High Court · (2011) 7 ADJ 471
High Courts07 Oct 2010Allowed
Smt. Jasvindar Kaur Vs Addl. Commissioner (Admin) and Others
Allahabad High Court · (2011) 2 AWC 1535
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 11(2), 13Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 174
High Courts07 Oct 2010
Smt. Ram Kali Vs Additional District Judge, Court No. 8, Lucknow and Others
Allahabad High Court · (2011) 2 RCR(Criminal) 73
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 7(7)
High Courts07 Oct 2010Dismissed
Uday Bhan Chaubey and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ACR 3113 : (2011) 8 RCR(Criminal) 2972
Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts06 Oct 2010Dismissed
National Auto Sales and Others Vs Firoz Ahmad
Allahabad High Court · (2011) 1 AWC 788
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 3, 17, 3Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 15, 16