High Courts09 Aug 2010
Radhey Shyam Katiyar Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0176
Constitution of India, 1950 — Article 14, 226Uttar Pradesh Municipalities Act, 1916 — Section 38
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 101 of 226
High Courts09 Aug 2010Dismissed
Shiv Shanker Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ACR 2863
Criminal Procedure Code, 1973 (CrPC) — Section 215, 216, 216(3), 217, 313Penal Code, 1860 (IPC) — Section 114, 147, 148, 149, 302
High Courts09 Aug 2010
Ajharuddin alias Chandani Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0144
Penal Code, 1860 (IPC) — Section 392, 411
High Courts09 Aug 2010Dismissed
Smt. Raman Pandey Vs Rajesh Kumar Pandey and Others
Allahabad High Court · (2010) 08 AHC CK 0139
Allahabad High Court Rules, 1952 — Rule 5Hindu Marriage Act, 1955 — Section 11, 16
High Courts09 Aug 2010Dismissed
Alka Vs State of U.P.
Allahabad High Court · (2011) 1 Crimes 469 : (2011) 1 DMC 384
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203Penal Code, 1860 (IPC) — Section 406
High Courts09 Aug 2010
Amit through Father Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 710
Criminal Procedure Code, 1973 (CrPC) — Section 397Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53, 7A, 7A(1)Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 22(5)
High Courts09 Aug 2010
Shamken Multifab Ltd. Vs Asset Reconstruction Company (India) Ltd. and Others
Allahabad High Court · AIR 2010 All 176 : (2011) 2 BC 649 : (2011) 165 CompCas 115
Companies Act, 1956 — Section 15, 16, 17, 18, 19Constitution of India, 1950 — Article 142, 39
High Courts09 Aug 2010
Dharmbir Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 718 : (2011) 6 RCR(Criminal) 1418
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1), 53Penal Code, 1860 (IPC) — Section 376
High Courts09 Aug 2010Dismissed
Ram Gopal Shori and Another Vs Prescribed Authority/Civil Judge and Others
Allahabad High Court · (2010) 08 AHC CK 0031
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20
High Courts09 Aug 2010Dismissed
Kuldeep Pawar @ Neetu Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ACR 3129
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Aug 2010Dismissed
Sandeep Kapoor Vs Rajiv Kumar Sharma and others
Allahabad High Court · (2010) 08 AHC CK 0259
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7
High Courts06 Aug 2010Allowed
Luxmi Oil and Vanaspati P. Ltd. Vs Commissioner of Central Excise and Others
Allahabad High Court · (2013) 21 GSTR 283
State Financial Corporations Act, 1951 — Section 29, 29(1)Transfer of Property Act, 1882 — Section 100
High Courts06 Aug 2010Dismissed
Commissioner, Commercial Tax Vs Pramod Singh
Allahabad High Court · (2011) 40 VST 360
Uttar Pradesh Value Added Tax Act, 2008 — Section 48, 51(1), 52Uttar Pradesh Value Added Tax Rules, 2008 — Rule 54
High Courts06 Aug 2010Dismissed
Ram Kumar and Another Vs Additional District Judge and Others
Allahabad High Court · (2011) 2 ADJ 770 : (2011) 112 RD 173
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts06 Aug 2010Allowed
C/M. Handia Post Graduate College Vs Dr. B.L. Arya, Registrar, V.B.S. Purvanchal University
Allahabad High Court · (2010) 08 AHC CK 0442
High Courts06 Aug 2010Allowed
Agam Singh Chandaul Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0439
High Courts06 Aug 2010Allowed
Girja Shanker and Others Vs Shiv Shanker Shukla and Others
Allahabad High Court · (2010) 08 AHC CK 0437
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 307
High Courts06 Aug 2010Allowed
Vijay Bahadur Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0427
High Courts06 Aug 2010Allowed
Raghu Nandan Prasad Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0423
High Courts06 Aug 2010Dismissed
Rama Shanker Maurya Vs Ram Singh Ram Singh Vs Rama Shankar Maurya
Allahabad High Court · (2010) 5 AWC 4969
Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 140, 173