COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 99 of 226

High Courts11 Aug 2010

Mukesh Vs Prescribed Authority, Payment of Wages Act Assistant Labour Commissioner, Gaziabad and Others

Allahabad High Court · (2011) 2 LLJ 756

Payment of Wages (Procedure) Rules, 1937 — Rule 8(3)Payment of Wages Act, 1936 — Section 15(5B)

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High Courts11 Aug 2010Dismissed

Abhilakh Chaudhary Vs Union of India and others

Allahabad High Court · (2010) 127 FLR 842

Administrative Tribunals Act, 1985 — Section 20, 21

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High Courts10 Aug 2010Dismissed

Abdul Aziz Vs Additional District and Sessions Judge, Varanasi and Another

Allahabad High Court · (2011) 1 ADJ 708

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High Courts10 Aug 2010Allowed

Phool Chandra and Others Vs Raghunandan Prasad (D) and Others

Allahabad High Court · (2010) 6 AWC 5975

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High Courts10 Aug 2010Disposed Of

Baburam Vs State of U.P.

Allahabad High Court · (2010) 08 AHC CK 0454

Constitution of India, 1950 — Article 14, 226Uttar Pradesh Municipalities Act, 1916 — Section 38

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High Courts10 Aug 2010Disposed Of

Shiv Pujan @ Ram Poojan Vs State of U.P. and Another

Allahabad High Court · (2010) 08 AHC CK 0453

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1), 52, 9Penal Code, 1860 (IPC) — Section 376

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High Courts10 Aug 2010Allowed

Ajit Singh and Others Vs State of U.P. and Others

Allahabad High Court · (2010) 08 AHC CK 0452

Land Acquisition Act, 1894 — Section 30, 6Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 5

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High Courts10 Aug 2010Allowed

Kunj Bihari Lal Charitable Trust Vs State of U.P. and Others

Allahabad High Court · (2010) 6 AWC 6297

Stamp Act, 1899 — Section 33, 47

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High Courts10 Aug 2010Disposed Of

Mohd. Kalam Vs State of U.P. and Others

Allahabad High Court · (2010) 08 AHC CK 0415

Constitution of India, 1950 — Article 14, 226Uttar Pradesh Municipalities Act, 1916 — Section 38

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High Courts10 Aug 2010Allowed

R.N.Singh Vs State of U.P.

Allahabad High Court · (2010) 08 AHC CK 0358

Constitution of India, 1950 — Article 14, 16

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High Courts10 Aug 2010Dismissed

Subhash and another Vs Joint Director Consolidation, Baghpat and others

Allahabad High Court · (2010) 08 AHC CK 0355

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48

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High Courts10 Aug 2010Dismissed

Ram Prakash Vs District Judge, Faizabad and others

Allahabad High Court · (2010) 08 AHC CK 0343

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High Courts10 Aug 2010Allowed

Zakir @ Javed Vs State of U.P. and Another

Allahabad High Court · (2010) 08 AHC CK 0315

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 482Penal Code, 1860 (IPC) — Section 366

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High Courts10 Aug 2010Dismissed

Lal Sahab Singh Vs Secretary, Sugar Cane Vikas Uttar Pradesh Government, Lucknow and Others

Allahabad High Court · (2010) 08 AHC CK 0298

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High Courts10 Aug 2010Disposed Of

Rishipal Vs State of U.P.

Allahabad High Court · (2010) 08 AHC CK 0276

Arms Act, 1959 — Section 25, 4Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302, 34, 449

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High Courts10 Aug 2010Dismissed

Bachchoo Singh Vs State of U.P.

Allahabad High Court · (2010) 08 AHC CK 0255

Criminal Procedure Code, 1973 (CrPC) — Section 311, 397

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High Courts10 Aug 2010Dismissed

State of Uttarakhand through Secretary, Revenue Department, Dehradun and others Vs State Public Service Tribunal and anothers

Allahabad High Court · (2010) 08 AHC CK 0232

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High Courts10 Aug 2010Dismissed

Committee of Management, Ski Shobha Ram Sharma Inter College, Dadri through its Manager Vs Indra Datta Shakma and others

Allahabad High Court · (2010) 08 AHC CK 0229

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High Courts10 Aug 2010Disposed Of

Dhruv Raj Singh Vs State of U.P.and Others

Allahabad High Court · (2010) 08 AHC CK 0225

Air (Prevention and Control of Pollution) Act, 1981 — Section 46Constitution of India, 1950 — Article 226

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High Courts10 Aug 2010Disposed Of

Ramesh Chandra Saxena Vs Central Administrative Tribunal Bar Association and Others

Allahabad High Court · (2011) 1 UPLBEC 128

Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 25, 25(2)

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