High Courts09 Aug 2010Dismissed
Rajendra Prasad Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 2 AWC 1673 : (2011) 128 FLR 506 : (2011) 1 UPLBEC 755
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 100 of 226
High Courts09 Aug 2010Dismissed
Nazimuddin Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0445
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts09 Aug 2010Dismissed
Kallu and Others Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0388
Criminal Procedure Code, 1973 (CrPC) — Section 313, 361, 397, 401Penal Code, 1860 (IPC) — Section 323, 324, 34, 504, 506Probation of Offenders Act, 1958 — Section 4
High Courts09 Aug 2010Disposed Off
Babu and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 08 AHC CK 0373
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 323, 392, 504, 506
High Courts09 Aug 2010Disposed Off
Kalika Prasad Mishra and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 08 AHC CK 0361
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 379
High Courts09 Aug 2010Dismissed
Nirmala Pandey Vs Sachchidanand Chaturvedi and another
Allahabad High Court · (2010) 08 AHC CK 0345
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30
High Courts09 Aug 2010Allowed
Phool Chandra Dubey Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0340
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 120B, 147, 149, 201, 302
High Courts09 Aug 2010Disposed Of
Usha Gupta Vs State of U.P. and Another
Allahabad High Court · (2010) 08 AHC CK 0322
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 415, 420
High Courts09 Aug 2010Disposed Of
Malik Shahnawaz Wali Khan @ Arvind Malik Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0320
Stamp Act, 1899 — Section 47(A3), 56
High Courts09 Aug 2010Disposed Of
State of U.P. and Others Vs Anita Tyagi
Allahabad High Court · (2010) 08 AHC CK 0318
Uttar Pradesh Junior High School (Payment of Salaries of Teachers and Other Employees) Act, 1978 — Section 2(f), 2(h), 2(i)
High Courts09 Aug 2010Allowed
Lal Mohammad Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0275
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts09 Aug 2010Allowed
Laxmi Devi and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 6 RCR(Criminal) 1214
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts09 Aug 2010Dismissed
Yogendra Singh Dohrey Vs State of U.P.
Allahabad High Court · (2011) 6 RCR(Criminal) 1251
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397(2)
High Courts09 Aug 2010Dismissed
Jai Gopal @ Bhinda and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 08 AHC CK 0254
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 308, 323, 504, 506
High Courts09 Aug 2010Disposed Of
Malik Shahnawaz Wali Khan Vs State of U.P.and others
Allahabad High Court · (2010) 08 AHC CK 0247
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47A(3), 56
High Courts09 Aug 2010Allowed
Mangal Prasad Yadav Vs State of U.P. and another
Allahabad High Court · (2010) 08 AHC CK 0235
High Courts09 Aug 2010Dismissed
Uttaranchal Power Corporation Ltd. Vs Ombudsman, Appointed by the Uttarakhand Electricity Regulatory Commission & Anr.
Allahabad High Court · (2010) 08 AHC CK 0231
Electricity Act, 2003 — Section 42, 45
High Courts09 Aug 2010
Smt. Raj Kumari and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 08 AHC CK 0217
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 147, 323, 452, 504, 506
High Courts09 Aug 2010Dismissed
Panna Lal (deceased) through L.Rs Vs Harendra Kumar Gupta through L.Rs
Allahabad High Court · (2010) 6 AWC 5981
High Courts09 Aug 2010Dismissed
State of U.P. Vs Rakesh and Others Shyam Sunder Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0177
Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(1), 319(4)Penal Code, 1860 (IPC) — Section 307, 452