Allahabad High Court Rules, 1952 — Rule 5Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 117Penal Code, 1860 (IPC) — Section 323, 420, 467, 468, 471

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High Courts11 Aug 2010Dismissed

Nanhey Lal Gangwar Vs State of U.P. and Others

Allahabad High Court · (2010) 08 AHC CK 0447

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High Courts11 Aug 2010Disposed Of

Liyakat Marquise Khan Vs Christ Church College Society and Others

Allahabad High Court · (2010) 08 AHC CK 0411

Societies Registration Act, 1860 — Section 25, 3, 3(2), 3A, 3A(2)

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High Courts11 Aug 2010Allowed

Rajesh Kumar Tyagi Vs State of U.P. and Others

Allahabad High Court · (2010) 08 AHC CK 0393

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High Courts11 Aug 2010Dismissed

Ramesh Chandra Garewal Vs Regional Manager Oriental Insurance Company and Others

Allahabad High Court · (2010) 08 AHC CK 0383

High Court Rules, 1952 — Rule 5

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High Courts11 Aug 2010Allowed

The C/M Boys Anglo Bengali Inter College and Another Vs D.I.O.S.

Allahabad High Court · (2010) 08 AHC CK 0377

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High Courts11 Aug 2010Disposed Of

A.P.Sahi Vs Sharvan Kumar Pandey and Another

Allahabad High Court · (2010) 08 AHC CK 0339

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High Courts11 Aug 2010Allowed

Shobha Ram Pandey Vs State of U.P. and another

Allahabad High Court · (2010) 08 AHC CK 0329

Criminal Procedure Code, 1973 (CrPC) — Section 319, 482

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High Courts11 Aug 2010Dismissed

Khatoon Begum and others Vs Addl.District Judge, Court No.7, Moradabad and others

Allahabad High Court · (2010) 08 AHC CK 0312

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High Courts11 Aug 2010Allowed

Santosh Kumar Rai Vs State of U.P. and Others

Allahabad High Court · (2010) 08 AHC CK 0291

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High Courts11 Aug 2010Allowed

Praveen Kumar Garg Vs State of U.P. and Another

Allahabad High Court · (2011) 6 RCR(Criminal) 1271

Criminal Procedure Code, 1973 (CrPC) — Section 319, 397

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High Courts11 Aug 2010Disposed Of

Sanjay Nath Tiwari Vs State of U.P.

Allahabad High Court · (2010) 08 AHC CK 0274

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 350

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High Courts11 Aug 2010Dismissed

Shadab and another Vs Judge, Small Causes Court, Ghaziabad and another

Allahabad High Court · (2010) 08 AHC CK 0228

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High Courts11 Aug 2010Disposed Of

Sandhya Pandey Vs Sharvan Kumar Pandey Sub-Inspector and another

Allahabad High Court · (2010) 08 AHC CK 0227

Uttar Pradesh Government Servants (Conduct) Rules, 1956 — Rule 29

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High Courts11 Aug 2010Dismissed

Hari Bhajan Singh and Another Vs State of U.P. and Others

Allahabad High Court · (2010) 08 AHC CK 0158

Census Rules, 1990 — Rule 6Constitution of India, 1950 — Article 204, 204(3), 205, 206Uttar Pradesh General Clauses Act, 1904 — Section 21, 4(42B)

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High Courts11 Aug 2010Dismissed

State of U.P. and Others Vs Smt. Angoori Devi and Others

Allahabad High Court · (2010) 08 AHC CK 0092

Constitution of India, 1950 — Article 226

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High Courts11 Aug 2010Dismissed

Committee of Management, Kishan Sahai Gokul Chand Inter College and Others and Chandra Bhan Sharma Vs State of U.P. and Others

Allahabad High Court · (2010) 08 AHC CK 0090

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