High Courts06 Aug 2010
Ramesh Kumar Ojha Vs State of U.P. thr. Prin. Secy. Nagar Vikas
Allahabad High Court · (2011) 5 ALT 728
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 103 of 226
High Courts06 Aug 2010Dismissed
State of U.P. Vs Mahabir and Another
Allahabad High Court · (2011) 2 ADJ 905
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts06 Aug 2010Allowed
Kumari Asma Anjum Vs Controller of Examinations and Others
Allahabad High Court · (2010) 08 AHC CK 0084
Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 5
High Courts06 Aug 2010Dismissed
Dr. Sadhana Shukla and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0078
High Courts06 Aug 2010
Shiv Nath Singh Yadava Vs Assistant Collector (Grade I)/Sub Divisional Magistrate and Others
Allahabad High Court · (2011) 39 VST 102
Civil Procedure Code, 1908 (CPC) — Section 50Land Acquisition Act, 1894 — Section 30
High Courts06 Aug 2010Allowed
Dr. Anand Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5618
Constitution of India, 1950 — Article 16
High Courts06 Aug 2010Allowed
Gopal Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3130
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts05 Aug 2010Allowed
U.P. Sunni Central Wakf Board and Another Vs Raja Khan and Others
Allahabad High Court · (2011) 112 RD 339
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 12
High Courts05 Aug 2010Allowed
Sunil Kumar Vs XIth Addl. District Judge and Others
Allahabad High Court · (2011) 2 ADJ 140 : (2010) 6 AWC 5998
Stamp Act, 1899 — Section 47AStamp Rules, 1942 — Rule 340, 340A, 341
High Courts05 Aug 2010Dismissed
Leelu and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 578
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 34, 504
High Courts05 Aug 2010Allowed
Dinesh Kumar Soni and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 566
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 200, 202Penal Code, 1860 (IPC) — Section 380, 457
High Courts05 Aug 2010Disposed Of
Sanjeev Dixit and Shankar Singh and Others Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0426
High Courts05 Aug 2010Allowed
Pratap Narain Gupta and Others Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0421
High Courts05 Aug 2010Dismissed
Rama Kant Sharma and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0419
High Courts05 Aug 2010Dismissed
Basant Ballabh Joshi Vs State of U.P. and Others
Allahabad High Court · (2011) 2 AWC 1671
High Courts05 Aug 2010Allowed
Smt. Rekha Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0405
High Courts05 Aug 2010Allowed
C/M, Sri Shiv Chand Uchch Madhyamik Vidyalay and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0384
High Courts05 Aug 2010Allowed
Ram Lakhan Singh Vs Sri Har Deo Singh, Director and Sthaneeya Nikay and Others
Allahabad High Court · (2010) 08 AHC CK 0376
High Courts05 Aug 2010Disposed Of
C/M Daya Nand Uchattar Madhyamik Vid. Khewasipur and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0371
High Courts05 Aug 2010Dismissed
Aditya Deo Tripathi Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0349