High Courts14 Aug 2008
Naresh Chandra Bhargava Vs Chairman, Employees'' State Insurance Corporation and Others
Allahabad High Court · (2008) 119 FLR 80 : (2009) 1 LLJ 347
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 66 of 158
High Courts13 Aug 2008Dismissed
Commissioner of Income Tax Vs Shyama Shyam Dham Samiti Kripalu Kunj
Allahabad High Court · (2010) 323 ITR 299
Income Tax Act, 1961 — Section 260A
High Courts13 Aug 2008Allowed
The New India Assurance Company Limited Vs Smt. Rajwati Devi and Rajvir Singh
Allahabad High Court · (2009) 1 AWC 364
Motor Vehicles Act, 1988 — Section 166, 170
High Courts13 Aug 2008Dismissed
Jitendra alias Babloo Vs State of U.P.
Allahabad High Court · (2008) 3 ACR 3486
High Courts13 Aug 2008Dismissed
The New India Assurance Company Ltd. Vs Lekhraj and Others
Allahabad High Court · (2009) 1 AWC 353
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts13 Aug 2008Dismissed
The Commissioner, Trade Tax Vs S/S Amco Binel Pvt. Ltd.
Allahabad High Court · (2010) 27 VST 202
Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 143Income Tax Act, 1961 — Section 44
High Courts13 Aug 2008Allowed
Nanku Vs State of U.P.
Allahabad High Court · (2008) 08 AHC CK 0293
Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Aug 2008Dismissed
Rajiv Jain and Others Vs State of U.P.and Others
Allahabad High Court · (2008) 08 AHC CK 0253
Land Acquisition Act, 1894 — Section 11A, 17, 48
High Courts13 Aug 2008Disposed Of
Shakuntala Devi and others Vs Xth Additional District Judge, Allahabad and others
Allahabad High Court · (2008) 08 AHC CK 0246
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts13 Aug 2008Disposed Of
Rama Sankar Rai Vs State of U.P.and Another
Allahabad High Court · (2008) 08 AHC CK 0239
High Courts13 Aug 2008Allowed
Balkishan and others Vs Prescribed Authority and another
Allahabad High Court · (2008) 08 AHC CK 0218
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(b)
High Courts13 Aug 2008Dismissed
Bhikhoo Ram Vs IXth Additional District Judge, Kanpur Nagar and others
Allahabad High Court · (2008) 08 AHC CK 0168
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30
High Courts13 Aug 2008Disposed Of
Ram Kumar and another Vs State of U.P.
Allahabad High Court · (2008) 08 AHC CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts13 Aug 2008Allowed
Cantonment Board Vs Central Government Industrial Tribunal-cum-Labour Court and Basant Kumar Agrawal
Allahabad High Court · (2008) 08 AHC CK 0096
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25B, 25F, 33, 33C
High Courts13 Aug 2008Dismissed
Dewan Sugars Ltd. Vs Central Govt.
Allahabad High Court · AIR 2009 All 2 : (2010) 157 CompCas 354
Constitution of India, 1950 — Article 293Negotiable Instruments Act, 1881 (NI) — Section 138Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts13 Aug 2008Allowed
State of U.P. Vs The Presiding Officer/Labour Court and Omkar
Allahabad High Court · (2008) 119 FLR 478
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6A
High Courts13 Aug 2008Dismissed
Lal Mohammad and Another Vs Chhadami
Allahabad High Court · (2009) 3 CivCC 113
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Aug 2008Dismissed
Swatantra Bharat Paper Mills Pvt. Ltd. Vs State of U.P. and Hapur Pilakhua Development Authority
Allahabad High Court · (2009) 1 AWC 667 : (2008) 3 UPLBEC 2594
Land Acquisition Act, 1894 — Section 17, 4, 48, 50, 5A
High Courts13 Aug 2008
Bhupendra Nath Tripathi, Jagdish Singh and Pancham Lal Vs State of U.P. and Others
Allahabad High Court · (2008) 2 UPLBEC 1948
Constitution of India, 1950 — Article 14, 16
High Courts12 Aug 2008
Mahesh Prakash Gupta Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 26 VST 359
Uttar Pradesh Trade Tax Act, 1948 — Section 11