High Courts20 Aug 2008Dismissed
Akhilesh Kumar Tiwari Vs State of U.P.
Allahabad High Court · (2008) 3 ACR 3417
Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 64 of 158
High Courts20 Aug 2008Dismissed
Deputy General Manager, State Bank of India Vs Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court and Another
Allahabad High Court · (2009) 1 AWC 27
Contract Labour (Regulation and Abolition) Act, 1970 — Section 7, 8, 9Industrial Disputes Act, 1947 — Section 25B, 25F, 25G
High Courts19 Aug 2008
Jai Durge Jewellers Vs Commissioner, Trade Tax
Allahabad High Court · (2010) 29 VST 45
Uttar Pradesh Trade Tax Act, 1948 — Section 10
High Courts19 Aug 2008Dismissed
U.P. State Handloom Corporation Ltd. Vs U.P. Handloom Sanyukta Karmachari Sangh and Sunil Kumar
Allahabad High Court · (2008) 6 AWC 6273 : (2008) 119 FLR 498
Constitution of India, 1950 — Article 226, 227
High Courts19 Aug 2008Allowed
Subedar Awasthi Vs The State of U.P., Uttar Pradesh State Road Transport Corporation and Assistant Regional Manager, Uttar Pradesh State Road Transport Corporation, Unnao Depot, Unnao Region
Allahabad High Court · (2008) 119 FLR 928
Constitution of India, 1950 — Article 311
High Courts19 Aug 2008Dismissed
Malti Devi Vs State of U.P.and others
Allahabad High Court · (2008) 08 AHC CK 0249
Uttar Pradesh Panchayat Raj (Removal of Pradhan, Up-Pradhans and Members) Enquiry Rules, 1997 — Rule 2(c), 4, 5Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)(3)
High Courts19 Aug 2008Dismissed
Union of India And Others Vs Ram Bahor Yadav And Another
Allahabad High Court · (2008) 08 AHC CK 0240
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(2)Public Servants (Inquiries) Act, 1850 — Section 3Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 18(11), 9(2)
High Courts19 Aug 2008Dismissed
Ameeruddin Vs VIIIth Additional District Judge and others
Allahabad High Court · (2008) 08 AHC CK 0217
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2)
High Courts19 Aug 2008Dismissed
Shakeel Ahmad Vs Prem Sagar and others
Allahabad High Court · (2008) 08 AHC CK 0216
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts19 Aug 2008Allowed
Ravindra Kumar and others Vs Board of Revenue and others
Allahabad High Court · (2008) 08 AHC CK 0189
General Clauses Act, 1897 — Section 6(e)
High Courts19 Aug 2008Dismissed
Amna Vs VIIIth Additional District Judge, Kanpur Nagar and others
Allahabad High Court · (2008) 08 AHC CK 0167
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 21(1)(a), 21(1)(b)
High Courts19 Aug 2008
Commissioner, Trade Tax Vs Prakash Dal Mill
Allahabad High Court · (2010) 28 VST 296
High Courts19 Aug 2008Dismissed
Smt. Mita M. Patel Vs Vth Additional District Judge and Others
Allahabad High Court · (2008) 4 AWC 4069
Transfer of Property Act, 1882 — Section 105, 16, 19
High Courts19 Aug 2008
Vishram Singh Vs State of U.P.
Allahabad High Court · (2009) 2 ACR 1568
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 342
High Courts18 Aug 2008
Commissioner, Trade Tax Vs Sondh Sons
Allahabad High Court · (2009) 26 VST 458
Uttar Pradesh Trade Tax Act, 1948 — Section 22
High Courts18 Aug 2008Dismissed
Gyanendra Veer Singh, Arvind Singh and Braj Pal Singh Vs State of U.P.
Allahabad High Court · (2009) 1 AWC 676 : (2008) 3 UPLBEC 2336
Constitution of India, 1950 — Article 21, 226, 39
High Courts18 Aug 2008Partly Allowed
Commissioner, Trade Tax Vs Lakhichand Raj Kumar and Sons
Allahabad High Court · (2009) 24 VST 138
Uttar Pradesh Trade Tax Act, 1948 — Section 28A
High Courts18 Aug 2008Disposed Of
Committee of Management, Marwar Intermediate College Vs Ravindra Singh, Satish Chandra Srivastava and Sanjay Shukla
Allahabad High Court · (2008) 3 UPLBEC 2561
Contempt of Courts Act, 1971 — Section 12, 2, 3, 4, 5
High Courts18 Aug 2008Allowed
Rabiya Vs Ali Hussain & Ors.
Allahabad High Court · (2008) 08 AHC CK 0262
Specific Relief Act, 1963 — Section 31
High Courts18 Aug 2008Dismissed
Ex-Naik Ram Sharan Vs Union of India and Others
Allahabad High Court · (2008) 08 AHC CK 0252