High Courts18 Aug 2008Dismissed
Tara Devi and others Vs Vth.Addl.District Judge, Gorakhpur and another
Allahabad High Court · (2008) 08 AHC CK 0204
Provincial Small Cause Courts Act, 1887 — Section 17
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 65 of 158
High Courts18 Aug 2008Allowed
College, Gorakhpur Vs Ravindra singh and Others
Allahabad High Court · (2008) 08 AHC CK 0199
Contempt of Courts Act, 1971 — Section 12
High Courts18 Aug 2008Allowed
Vinod Kumar Pandey Vs Union of India and Others
Allahabad High Court · (2008) 08 AHC CK 0181
High Courts18 Aug 2008Dismissed
Malti Pandey Vs Lok Nath and others
Allahabad High Court · (2008) 08 AHC CK 0178
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1)(b)
High Courts18 Aug 2008Disposed Of
Bharosa Vs Special Judge (Prevention of Corruption), Gorakhpur and others
Allahabad High Court · (2008) 08 AHC CK 0174
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts18 Aug 2008Dismissed
Ram Narain Singh and Others Vs The Secretary Department of Fertilizer (Govt. of India), The Chairman and Managing Director, Projects and Development India Ltd. (P.D.I.L.) and The Director (Finance), Projects and Development India Ltd.
Allahabad High Court · (2008) 08 AHC CK 0124
Constitution of India, 1950 — Article 14, 16, 226, 309, 311General Clauses Act, 1897 — Section 31, 6States Reorganisation Act, 1956 — Section 115
High Courts18 Aug 2008
A.H. Wheeler and Co. Pvt. Ltd. Vs Commissioner, Trade Tax
Allahabad High Court · (2009) 25 VST 5
High Courts18 Aug 2008
Desein (New Delhi) Pvt. Limited Vs Commissioner of Trade Tax
Allahabad High Court · (2010) 28 VST 311
Uttar Pradesh Trade Tax Act, 1948 — Section 22
High Courts17 Aug 2008
Saket Kumar alias Bablu Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 728
Criminal Procedure Code, 1973 (CrPC) — Section 313Uttar Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2004 — Rule 22(5)
High Courts14 Aug 2008
Ashok Kumar Vs State of U.P. and Others
Allahabad High Court · (2008) 3 ACR 3353 : (2008) 2 UPLBEC 118
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 10, 12(1), 3(2), 8Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts14 Aug 2008
Commissioner, Trade Tax Vs Ent Nirmata Kalyan Samiti
Allahabad High Court · (2010) 28 VST 206
Uttar Pradesh Trade Tax Act, 1948 — Section 2(i)
High Courts14 Aug 2008Allowed
Prahalad Gaur Vs State of U.P.
Allahabad High Court · (2009) CriLJ 153
Criminal Law (Amendment) Act, 1932 — Section 7Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Penal Code, 1860 (IPC) — Section 120B, 302, 504, 506
High Courts14 Aug 2008Allowed
Onkar Nath Dubey Vs Radhey Shyam Dubey and others
Allahabad High Court · (2008) 08 AHC CK 0264
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16
High Courts14 Aug 2008Allowed
Balraj Vs Rent Control And Eviction Officer, Meerut and others
Allahabad High Court · (2008) 08 AHC CK 0211
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14
High Courts14 Aug 2008Dismissed
Lal Chandra Jain Vs XIIIth A.DJ.Kanpur Nagar and another
Allahabad High Court · (2008) 08 AHC CK 0169
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(3), 16
High Courts14 Aug 2008Allowed
Sohan Lal Gyan Chandra Vs Ram Babu
Allahabad High Court · (2008) 08 AHC CK 0165
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts14 Aug 2008Dismissed
Tungeshwar Nath Vs The State of U.P.
Allahabad High Court · (2009) 1 AWC 761 : (2008) 119 FLR 196 : (2008) 3 UPLBEC 2699
Constitution of India, 1950 — Article 14, 16, 165
High Courts14 Aug 2008
Rama Nath Vs Special Chief Judicial Magistrate
Allahabad High Court · (2009) 185 TAXMAN 381
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 221
High Courts14 Aug 2008
Commissioner, Trade Tax Vs Gulshan Sugars and Chemicals Ltd.
Allahabad High Court · (2010) 28 VST 244
Central Sales Tax Act, 1956 — Section 2(h)
High Courts14 Aug 2008
U.P. State Road Transport Corporation Vs Nanhe Lal Kushwaha and Presiding Officer
Allahabad High Court · (2008) 119 FLR 408