High Courts12 Aug 2008
Santosh Kumar alias Chandu Lal Vs State of U.P.
Allahabad High Court · (2009) 2 ACR 1566
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 364
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 67 of 158
High Courts12 Aug 2008
Vipin Kesarwani alias Allu Vs State of U.P.
Allahabad High Court · (2009) 2 ACR 1567
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307
High Courts12 Aug 2008Dismissed
U.P. State Road Transport Corporation Vs State of U.P., Presiding Officer and Harish Chandra
Allahabad High Court · (2008) 119 FLR 710
Industrial Disputes Act, 1947 — Section 11A
High Courts12 Aug 2008Dismissed
Smt. Kamlesh Sharma and Others Vs Ist Additional District Judge, Sri Shiv Swarup Sharma, Sri Jagdish Swaroop and Shanti Swaroop
Allahabad High Court · (2008) 08 AHC CK 0310
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts12 Aug 2008Dismissed
Hem Raj Payasi Vs Collector
Allahabad High Court · (2008) 6 AWC 6263
Constitution of India, 1950 — Article 21, 226, 309
High Courts12 Aug 2008Dismissed
State of U.P. and Others Vs Nagesh Upadhyay and Another
Allahabad High Court · (2008) 4 AWC 4050 : (2009) 1 UPLBEC 179
High Courts12 Aug 2008Dismissed
Smt. Gafooran (D) through L.Rs. Vs XIIth Additional District Judge and Others
Allahabad High Court · (2008) 4 AWC 4079
Constitution of India, 1950 — Article 226
High Courts12 Aug 2008Allowed
Union of India (UOI) Vs Inspector Ram Karan Mishra
Allahabad High Court · (2008) 08 AHC CK 0273
High Courts12 Aug 2008Dismissed
Ved Prakash Shukla Vs State of U.P.and Others
Allahabad High Court · (2008) 08 AHC CK 0220
High Courts12 Aug 2008Dismissed
State of U.P.& Ors. Vs Nagesh Upadhyay & Anr.
Allahabad High Court · (2008) 08 AHC CK 0213
Constitution of India, 1950 — Article 16
High Courts12 Aug 2008Allowed
Sunil Kumar Agarwal Vs State of U.P.
Allahabad High Court · (2008) 08 AHC CK 0206
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 308, 323, 504, 506
High Courts12 Aug 2008Disposed Of
Narain Gupta Vs Radhey Shyam Gupta and others
Allahabad High Court · (2008) 08 AHC CK 0205
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts12 Aug 2008Allowed
Umesh Chandra Shukla and others Vs IIIrd A.D.J.Kanpur Nagar and another
Allahabad High Court · (2008) 08 AHC CK 0161
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16
High Courts12 Aug 2008Dismissed
Ram Pher Vs Deputy Director of Consolidation, Faizabad and others
Allahabad High Court · (2008) 08 AHC CK 0146
High Courts12 Aug 2008Dismissed
Triveni Glass Limited Vs The Commissioner of Trade Tax
Allahabad High Court · (2009) 23 VST 234
Central Sales Tax Act, 1956 — Section 14
High Courts12 Aug 2008Allowed
Sahab Saran Vs State of U.P. and Others
Allahabad High Court · (2008) 119 FLR 939
Constitution of India, 1950 — Article 226
High Courts12 Aug 2008Allowed
Smt. Lilavati Vs State of U.P. and Others
Allahabad High Court · (2008) 08 AHC CK 0099
Constitution of India, 1950 — Article 226
High Courts12 Aug 2008
Smt. Ishtiyaq Bano Begum, Tasdeeq Hasan Khan, Shafiq Hasan Khan and Smt. Siddiqui Sultana Begum Vs Additional District Judge, Rent Control and Eviction officer/Prescribed Authority/City Magistrate, Basic Shiksha Adhikari and State of U.P.
Allahabad High Court · (2009) 1 AWC 23
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8)
High Courts12 Aug 2008
Joggu alias Jagvindar Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 3 ACR 3433
High Courts12 Aug 2008
Hari Shanker Vs State of U.P. and Others
Allahabad High Court · (2008) 3 ACR 3513
Penal Code, 1860 (IPC) — Section 380, 412, 457