High Courts12 Aug 2008Dismissed
Kumari Sarita Yadav Vs State of U.P. and Others
Allahabad High Court · (2008) 119 FLR 473
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 68 of 158
High Courts12 Aug 2008Dismissed
Pooran Chand (D) through L.Rs. Vs Ist A.D.J. and Others
Allahabad High Court · (2009) 1 AWC 60
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts12 Aug 2008
Bhagwat Swaroop and Others Vs State of U.P. and National Thermal Power Corporation Limited (Transmission)
Allahabad High Court · (2009) 1 AWC 759 : (2009) 106 RD 302
Land Acquisition Act, 1894 — Section 4
High Courts11 Aug 2008Allowed
Smt. Kavita Kumar Vs The State of U.P., Irrigation Department, The Engineer-in-Chief, Irrigation Department, The Superintendent Engineer and The Executive Engineer
Allahabad High Court · (2008) 119 FLR 787 : (2008) 3 UPLBEC 2257
High Courts11 Aug 2008Dismissed
Dr. R.S. Khare Vs Om Narain Gupta
Allahabad High Court · (2008) 08 AHC CK 0272
High Courts11 Aug 2008Disposed Of
Neelam Singh (Kumari) Vs 1st Additional District Judge, Varanasi and others
Allahabad High Court · (2008) 08 AHC CK 0263
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16
High Courts11 Aug 2008Dismissed
Panna Lal Vs State of U.P. and others
Allahabad High Court · (2008) 08 AHC CK 0258
High Courts11 Aug 2008Disposed Of
Kusma Devi Vs Rishi Kumar
Allahabad High Court · (2008) 08 AHC CK 0248
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30
High Courts11 Aug 2008Allowed
Forte Institute of Technology, Meerut Through its Chairman Vs State of U.P.and another
Allahabad High Court · (2008) 08 AHC CK 0245
High Courts11 Aug 2008Dismissed
Parasram Tewari Vs Ram Briksh Singh And Others
Allahabad High Court · (2008) 08 AHC CK 0224
High Courts11 Aug 2008Dismissed
Abdul Raseed @ Kallu Vs Nazama Begam
Allahabad High Court · (2008) 08 AHC CK 0208
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts11 Aug 2008Allowed
Naresh Chandra Yadav Vs State of U.P.and Others
Allahabad High Court · (2008) 08 AHC CK 0193
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47(2) Proviso
High Courts11 Aug 2008Allowed
Ramesh Chandra Sharma Vs R.C.& E.O./IInd Additional City Magistrate, Kanpur Nagar and another
Allahabad High Court · (2008) 08 AHC CK 0170
High Courts11 Aug 2008Dismissed
Mahesh Chander Nigam Vs Vth Additional District Judge.Kanpur Dehat and Others
Allahabad High Court · (2008) 08 AHC CK 0151
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts11 Aug 2008Allowed
Prem Chand @ Pintu through his next friend Ashok Kumar Vs State of U.P. and Others
Allahabad High Court · (2008) 08 AHC CK 0134
Constitution of India, 1950 — Article 22
High Courts11 Aug 2008
Commissioner, Trade Tax Vs India Traders
Allahabad High Court · (2009) 26 VST 313
Uttar Pradesh Trade Tax Act, 1948 — Section 10B
High Courts11 Aug 2008Dismissed
Ram Kalp Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2009) 1 AWC 972
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 4
High Courts11 Aug 2008Allowed
Rajpal Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 119 FLR 941
Constitution of India, 1950 — Article 226, 313
High Courts11 Aug 2008
Shyam Dhar Vs Presiding Officer, Labour Court and Others
Allahabad High Court · (2009) 1 AWC 984
High Courts11 Aug 2008Dismissed
State of U.P. Vs Presiding Officer, Labour Court, Agra and Another
Allahabad High Court · (2008) 08 AHC CK 0045
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6A