High Courts07 Aug 2008
Kashi Ornament House Vs Commissioner of Trade Tax
Allahabad High Court · (2010) 28 VST 71
Uttar Pradesh Trade Tax Act, 1948 — Section 3AAAA
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 70 of 158
High Courts07 Aug 2008Dismissed
Commissioner of Income Tax Vs Ratan Lal Agrawal
Allahabad High Court · (2009) 317 ITR 336 : (2009) 180 TAXMAN 573
Income Tax Act, 1961 — Section 256(1), 271(1)(c)
High Courts07 Aug 2008Allowed
Virendra Kumar Verma Vs Union of India (UOI) and Others
Allahabad High Court · (2008) 08 AHC CK 0287
Constitution of India, 1950 — Article 226, 311
High Courts07 Aug 2008Disposed Of
Virendra Kumar Premi Vs State of U.P.
Allahabad High Court · (2008) 3 UPLBEC 2260
Constitution of India, 1950 — Article 311
High Courts07 Aug 2008Partly Allowed
Uttar Pradesh State Road Transport Corporation Vs Shyam Singh Solanki and State of Uttar Pradesh
Allahabad High Court · (2008) 119 FLR 496
High Courts07 Aug 2008Dismissed
Babban @ DR B K Banerjee Vs Radhika Devi and others
Allahabad High Court · (2008) 08 AHC CK 0257
Evidence Act, 1872 — Section 91
High Courts07 Aug 2008Allowed
Manoj Kumar And Others Vs Xth Addl District Judge And Another
Allahabad High Court · (2008) 08 AHC CK 0237
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30
High Courts07 Aug 2008Disposed Of
Bharat Singh And Others Vs State of U.P.And Others
Allahabad High Court · (2008) 08 AHC CK 0235
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13, 5(a)
High Courts07 Aug 2008Allowed
Mohd Naseem Vs State of U.P.and Another
Allahabad High Court · (2008) 08 AHC CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 244Penal Code, 1860 (IPC) — Section 420, 495, 498A
High Courts07 Aug 2008Allowed
Kewal Kishan Bhalla Vs Sardar Joginder Singh And Another
Allahabad High Court · (2008) 08 AHC CK 0201
Motor Vehicles Act, 1988 — Section 149(2)
High Courts07 Aug 2008Dismissed
Ramesh Chandra Vaishya Vs State of U.P.and others
Allahabad High Court · (2008) 08 AHC CK 0188
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts07 Aug 2008Dismissed
Manpreet Kaur Vs Devendra Pal Singh
Allahabad High Court · (2008) 08 AHC CK 0180
Hindu Marriage Act, 1955 — Section 9
High Courts07 Aug 2008Allowed
Dr.Jagdish Kotia Vs Nand Kishore & Nandu and others
Allahabad High Court · (2008) 08 AHC CK 0158
High Courts07 Aug 2008Allowed
"Deevani Nyayalaya Karmachari Sangh", Kanpur Dehat Sakha and Subhash Chandra Srivastava Vs The State of U.P.
Allahabad High Court · (2009) 1 AWC 661
High Courts07 Aug 2008Dismissed
Gyan Prakash Sharma Vs State of U.P. and Others
Allahabad High Court · (2008) 08 AHC CK 0128
High Courts07 Aug 2008Dismissed
K.K. Srivastava Vs U.P. State Bridge Corporation Limited and State of U.P.
Allahabad High Court · (2008) 3 UPLBEC 2371
High Courts07 Aug 2008Dismissed
Chunvad Pandey Vs State of U.P.
Allahabad High Court · (2008) 119 FLR 825 : (2008) 3 UPLBEC 2341
Constitution of India, 1950 — Article 226
High Courts07 Aug 2008Allowed
Awadhesh Kumar Vs State of U.P. and U.P. Public Service Commission
Allahabad High Court · (2008) 119 FLR 1090
Constitution of India, 1950 — Article 311
High Courts07 Aug 2008Dismissed
Ram Chhail (In Jail) Vs State of U.P.
Allahabad High Court · (2008) 08 AHC CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts07 Aug 2008
Kendriya Karamchari Sehkari Greh Nirman Samiti Ltd. Vs New Okhla Industrial Development Authority
Allahabad High Court · (2009) 1 AWC 53
Civil Procedure Code, 1908 (CPC) — Section 11, 151, 9Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 19